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National Consumer Disputes Redressal Commission judgments, 2013

865 judgments · page 20 of 44

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Tribunals and Commissions07 Aug 2013

M/S. Hi-Tech Dry Wash And Hygienic Services , SHARAFUDEEN Vs Manager Kerala Financial Corporation , The Managing Director Kerala Financial Corporation Vellayambalam

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 560

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Tribunals and Commissions07 Aug 2013

UNITED INDIA INSURANCE CO. LTD Vs M/S. Naveen Sales (India)

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 561 : 2013 4 CPJ 151

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Tribunals and Commissions07 Aug 2013

ICICI PRUDENTIAL LIFE INSURANCE CO. LTD Vs Vaijayanti Ashok Deshpande

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 562 : 2013 4 CPJ 153

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Tribunals and Commissions07 Aug 2013Petition dismissed

STATE BANK OF PATIALA Vs Sumit Kumar And Anr.

National Consumer Disputes Redressal Commission · 2013 4 CPJ 249

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Tribunals and Commissions06 Aug 2013

M/S Akash Ganga Airlines Ltd Vs Aryavrat Gramin Bank

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 566 : 2013 3 CPJ 695

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Tribunals and Commissions06 Aug 2013

ManaVshakti Gruh Nirman Sahakari Sanstha Ltd Vs Laxman Nagorao Gomase

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 567

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Tribunals and Commissions05 Aug 2013

Branch Manager, Life Insurance Corpn. Of India Vs Manavinder Kaur

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 568 : 2013 3 CPJ 689

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Tribunals and Commissions05 Aug 2013

Jilay Singh Vs NATIONAL INSURANCE COMPANY LTD

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 569 : 2013 3 CPJ 687

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Tribunals and Commissions05 Aug 2013

Paltu Ram Vs UNITED INDIA INSURANCE CO. LTD

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 571 : 2013 3 CPJ 690

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Tribunals and Commissions05 Aug 2013

Manager, Mapsko Builders Pvt. Ltd Vs Sunil Dahiya

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 572 : 2013 3 CPJ 616

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Tribunals and Commissions05 Aug 2013

Commissioner Karnataka Housing Board Vs Basaiah S/O Shankatkaiah Hiremath

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 573 : 2013 3 CPJ 631

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Tribunals and Commissions05 Aug 2013

BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs NITIN VERMA

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 570 : 2013 3 CPJ 679

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Tribunals and Commissions05 Aug 2013

SANJAY BANSAL Vs Vipul Ltd. And Anr.

National Consumer Disputes Redressal Commission · 2013 4 CPJ 221

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Tribunals and Commissions02 Aug 2013

DIPALI DAS Vs DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 578 : 2013 4 CPJ 233

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Tribunals and Commissions02 Aug 2013

DELHI DEVELOPMENT AUTHORITY Vs Barkat Lal

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 576 : 2013 3 CPJ 614

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Tribunals and Commissions02 Aug 2013

M/S Budhania Service Station Vs NATIONAL INSURANCE CO. LTD

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 577 : 2013 4 CPJ 230

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Tribunals and Commissions02 Aug 2013

LIFE INSURANCE CORPORATION OF INDIA Vs NEELAMMA

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 574 : 2013 3 CPJ 610

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Tribunals and Commissions02 Aug 2013

AVTAR SINGH Vs Sbi Life Insurance Co. Ltd

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 575 : 2013 3 CPJ 608

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Tribunals and Commissions02 Aug 2013Petition allowed

Budhania Service Station, Unit Ii Vs NATIONAL INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · (2013) 08 NCDRC CK 0007

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Tribunals and Commissions01 Aug 2013

M/S Nav Bharat Press Vs M/S Sahara Prime City Ltd

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 592 : 2013 4 CPJ 227

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