Tribunals and Commissions23 Aug 2013
RAM KUMAR Vs Uttari Haryana Bijili Vitran Nigam
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 603 : 2013 4 CPJ 59
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 18 of 44
Tribunals and Commissions23 Aug 2013
NATIONAL INSURANCE COMPANY LTD. Vs SANJEEV KUMAR
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 604 : 2013 4 CPJ 1
Tribunals and Commissions23 Aug 2013
Laxmania Prajapati Vs Oriental Insurance Co. Ltd. Div. Office
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 614 : 2013 4 CPJ 55
Tribunals and Commissions23 Aug 2013
Laxmania Prajapati Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 600
Tribunals and Commissions23 Aug 2013
Lucky Mittal Vs ORIENTAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 601
Tribunals and Commissions23 Aug 2013
S.S. Construction Vs Mathew Varghese
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 602 : 2013 4 CPJ 58
Tribunals and Commissions23 Aug 2013
M/s. Sahara India Commercial Corporation Ltd. Through its Sector Manager and The Manager, Sahara India Vs Smt. Rasal Devi Meghwanshi and Dhanraj
National Consumer Disputes Redressal Commission · 2013 4 CPJ 467
Tribunals and Commissions23 Aug 2013Petition allowed
LIFE INSURANCE CORPORATION OF INDIA Vs Mu Jakia
National Consumer Disputes Redressal Commission · 2013 4 CPJ 129
Tribunals and Commissions22 Aug 2013
State Bank Of India Nabha Branch Distt. Patiala Vs SITA DEVI
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 606 : 2013 4 CPJ 11
Tribunals and Commissions22 Aug 2013Revision petition is allowed
TATA AIG GENERAL INSURANCE CO. LTD Vs NARENDER KUMAR
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 596 : 2013 4 CPJ 56
Tribunals and Commissions22 Aug 2013
Shiv Confectionary House Though Its Sole Proprietor Vs Bajaj Allianz General Insurance Co. Through Its Person Incharge
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 605 : 2013 4 CPJ 8
Tribunals and Commissions22 Aug 2013
JAI SINGH Vs Satish Khurana
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 597
Tribunals and Commissions21 Aug 2013Petition dismissed
Nagaraj Narayan Katti Vs ITC LTD.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 877 : 2014 1 CPJ 485
Tribunals and Commissions21 Aug 2013
The New India Assurance Co. Ltd. through Manager, Regional Office -I Vs M/S Satpal And Co.
National Consumer Disputes Redressal Commission · 2013 4 CPJ 60
Tribunals and Commissions19 Aug 2013Revision petition also stands dismissed
G.B.Pant Hospital Vs Avtar Kishan
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 595
Tribunals and Commissions16 Aug 2013
Sun Flag Hospital Research Centre , Dr. Prem Kumar Consultant/Medical Officer Sun Flag Hospital Research Centre Sector 16A, Faridabad Vs Raghubir Singh Poswal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 543 : 2013 4 CPJ 375
Tribunals and Commissions16 Aug 2013
UNION OF INDIA Vs Vikasdeep Sharma
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 544
Tribunals and Commissions16 Aug 2013
UNION OF INDIA Vs Kavita Madan
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 545
Tribunals and Commissions16 Aug 2013
RAJBEER SINGH Vs Manager, Emaar Mgf Land Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 598 : 2013 4 CPJ 387
Tribunals and Commissions16 Aug 2013Petition dismissed
Agriculture Insurance Co. Of India Ltd. And Anr. Vs Prahlad Singh And Ors.
National Consumer Disputes Redressal Commission · 2013 4 CPJ 425