Tribunals and Commissions30 Aug 2013
P.J. Joseph Vs Aratukulam
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 615 : 2013 4 CPJ 192
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 17 of 44
Tribunals and Commissions29 Aug 2013
Harmesh Chandra Vs State Of Punjab Through Shruti Singh
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 621
Tribunals and Commissions29 Aug 2013Appeal dismissed
The Rajasthan Tourism Development Corporation Vs Aakanshi Satellite Programmers, , M/s. Cable Net Service and Shri Anurag Khanna
National Consumer Disputes Redressal Commission · 2013 4 CPJ 209
Tribunals and Commissions29 Aug 2013Petition dismissed
SATPAL Vs United India Insurance Co. Ltd. Through its Deputy Manager, Regional Office, SCO No. 123 -24, Sector 17 -B, Chandigarh, , United India Insurance Co. Ltd. 75, Anaj Mandi, Fatehabad through its Branch Manager, , United India Insuranc
National Consumer Disputes Redressal Commission · 2013 4 CPJ 15
Tribunals and Commissions29 Aug 2013Petition dismissed
Post Master (SB/RD) General Post Office Vs Amit Rai Sharma
National Consumer Disputes Redressal Commission · 2014 3 CPJ 412
Tribunals and Commissions29 Aug 2013Petition dismissed
LIFE INSURANCE CORPORATION OF INDIA Vs Jaipal Singh Kaler
National Consumer Disputes Redressal Commission · 2014 3 CPJ 407
Tribunals and Commissions29 Aug 2013Petition allowed
HINDUSTAN COCA COLA BEVERAGES PVT. LTD. Vs Kamlesh Kumar Parikh And Lalls Departmental Store S -7
National Consumer Disputes Redressal Commission · (2013) 08 NCDRC CK 0006
Tribunals and Commissions29 Aug 2013Petition dismissed
The Hisar Scholars Co -Op. Housing Building Society Ltd. Vs Om Prakash Shriwastawa
National Consumer Disputes Redressal Commission · (2013) 08 NCDRC CK 0005
Tribunals and Commissions29 Aug 2013
Rama Nand Dhaka Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 622 : 2013 4 CPJ 18
Tribunals and Commissions29 Aug 2013
Branch Manager Oriental Insurance Co. Ltd. Vs Yashowanta
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 620 : 2013 4 CPJ 3
Tribunals and Commissions27 Aug 2013
CHIEF POSTMASTER GENERAL KARNATAKA CIRCLE Vs K. Gopalakrishna Nayak
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 608 : 2013 4 CPJ 147
Tribunals and Commissions27 Aug 2013
Mohanbhai S. Patel Navjeevan Maternity Hospital Opp. Chaturbhuj Baug Patan Vs Thakkar Baldevbhai Keshavlal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 607
Tribunals and Commissions27 Aug 2013
Life Insurance Corporation Of India Branch Manager Jeevan Jyoti Vs Vinod Devi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 609 : 2013 4 CPJ 142
Tribunals and Commissions27 Aug 2013Petition dismissed
RAJ KAUR Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2014 3 CPJ 521
Tribunals and Commissions27 Aug 2013Petition allowed
LIFE INSURANCE CORPORATION OF INDIA Vs Kanchan Devi And Ors.
National Consumer Disputes Redressal Commission · 2013 4 CPJ 197
Tribunals and Commissions27 Aug 2013
Mohan And Ors. Vs Ajmer Co -Operative Land Development Bank Ltd.
National Consumer Disputes Redressal Commission · 2013 4 CPJ 204
Tribunals and Commissions26 Aug 2013
Surinder Jathaul Vs Emirates India/Nicolete
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 611 : 2013 4 CPJ 235
Tribunals and Commissions26 Aug 2013
State Bank Of Bikaner And Jaipur Rampur Vs BHANWAR SINGH
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 610
Tribunals and Commissions26 Aug 2013
SBI LIFE INSURANCE CO. LTD. Vs Ashwani Kumar Juneja
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 612
Tribunals and Commissions26 Aug 2013Allowed
HARMINDER KAUR Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 613 : 2013 4 CPJ 144