Tribunals and Commissions09 Sept 2013
ORIENTAL BANK OF COMMERCE Vs Professional Couriers Sangunthapuram
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 867 : 2013 4 CPJ 246 : 2013 4 CPR 240
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 15 of 44
Tribunals and Commissions06 Sept 2013
Jyotiben Rajnikant Halani Vs Gordhanbhai
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 625 : 2013 4 CPJ 170
Tribunals and Commissions06 Sept 2013
ORIENTAL INSURANCE COMPANY LTD Vs Bikkina Lakhsmi Kantham
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 623
Tribunals and Commissions06 Sept 2013
Post Master G J U Post Office Vs Guru Jambeshwar University
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 624
Tribunals and Commissions06 Sept 2013
Maharashtra State Seeds Corporation Ltd., Murtizapur Road, Akola, Maharashtra State Seeds Corporation Ltd., Wardha and Maharashtra State Seeds Corporation Ltd., Seloo Tal Seloo Wardha Vs Arvind Bajirao Borkar, Central Institute of Cotton Res
National Consumer Disputes Redressal Commission · 2013 4 CPJ 241
Tribunals and Commissions05 Sept 2013
V. Rajendran Nair Vs MANAGING DIRECTOR
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 626 : 2013 4 CPJ 173
Tribunals and Commissions05 Sept 2013
Adarsh Chemicals and Fertilizers Ltd. and Dr. Prakash D. Patel Vs UNITED INDIA INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2013 4 CPJ 322
Tribunals and Commissions05 Sept 2013Petition dismissed
Vs The Chief Administrator and The Estate Officer
National Consumer Disputes Redressal Commission · 2013 4 CPJ 328
Tribunals and Commissions05 Sept 2013Petition dismissed
Himachal Road Transport Corporation through its Managing Director Vs National Insurance Co. Ltd. through its General Manager, Calcutta and National Insurance Company Ltd. Divisional Office Dehradoon through its Divisional Manager, Shimla
National Consumer Disputes Redressal Commission · 2013 4 CPJ 320
Tribunals and Commissions05 Sept 2013Petition dismissed
Akash Kumar Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2014 3 CPJ 525
Tribunals and Commissions05 Sept 2013Petition dismissed
NEW INDIA ASSURANCE CO. LTD. Vs Sanjib Nandi Majumder
National Consumer Disputes Redressal Commission · 2013 4 CPJ 166
Tribunals and Commissions05 Sept 2013Petition dismissed
Malabar Motors Vs K.V. Jayarajan And Anr.
National Consumer Disputes Redressal Commission · 2013 4 CPJ 329
Tribunals and Commissions04 Sept 2013
ICICI PRUDENTIAL LIFE INSURANCE CO. LTD Vs Sudhir Kumar Garg
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 854 : 2013 4 CPR 78 : 2014 4 CPJ 82
Tribunals and Commissions04 Sept 2013
NEW INDIA ASSURANCE CO LTD Vs AJIT KUMAR
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 853 : 2013 4 CPJ 137 : 2013 4 CPR 4
Tribunals and Commissions04 Sept 2013
Tilda Riceland Pvt Ltd Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 852 : 2013 4 CPJ 135 : 2013 4 CPR 1
Tribunals and Commissions04 Sept 2013Petition allowed
UNITED INDIA INSURANCE CO. LTD. Vs Smt. Havaben and M/s. Arif Enterprise
National Consumer Disputes Redressal Commission · 2013 4 CPJ 80
Tribunals and Commissions03 Sept 2013Petition allowed
THE NEW INDIA ASSURANCE CO. LTD. Vs Shri C.D. Singla and Saroj Singla
National Consumer Disputes Redressal Commission · 2013 4 CPJ 123
Tribunals and Commissions03 Sept 2013Appeal Partly Allowed
Rita Dhingra Vs Haryana Urban Development Authority Through its Chief Administrator and Haryana Urban Development Authority Through its Estate Officer
National Consumer Disputes Redressal Commission · 2013 4 CPJ 121
Tribunals and Commissions03 Sept 2013Petition dismissed
MANGAT RAM Vs SYNDICATE BANK
National Consumer Disputes Redressal Commission · 2013 4 CPJ 119
Tribunals and Commissions03 Sept 2013Petition Partly Allowed
Dr. Vir Singh Malik Vs The Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2013 4 CPJ 116