CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/National Consumer Disputes Redressal Commission/2013

COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2013

865 judgments · page 13 of 44

By year

  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1986
Tribunals and Commissions19 Sept 2013

DEVENDER SINGH Vs ORIENTAL INSURANCE CO

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 856 : 2013 4 CPJ 607 : 2013 4 CPR 143

Read judgment
Tribunals and Commissions18 Sept 2013

Kulbhushan Churra Senior Commercial Manager Vs SIMAR KAUR

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 655 : 2013 4 CPJ 460 : 2013 4 CPR 150

Read judgment
Tribunals and Commissions18 Sept 2013

Mandovi Motors Pvt. Ltd Vs Pravenchandra Shetty

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 656 : 2013 4 CPJ 410 : 2013 4 CPR 145

Read judgment
Tribunals and Commissions18 Sept 2013

Chairman, Aravind Eye Hospital Vs Minor Kanmani

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 857 : 2013 4 CPJ 525 : 2013 4 CPR 157

Read judgment
Tribunals and Commissions17 Sept 2013

Gariba Construction Co. Vs Malad Dipti Apt. Chs Ltd

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 651 : 2013 4 CPR 153

Read judgment
Tribunals and Commissions17 Sept 2013

K.K. Bheniwal Vs Sterling Holiday Resorts (India) Limited

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 657 : 2013 4 CPJ 494 : 2013 4 CPR 155

Read judgment
Tribunals and Commissions17 Sept 2013

C.K. Pandian Vs S.R. Trust

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 658 : 2013 4 CPJ 496 : 2013 4 CPR 276

Read judgment
Tribunals and Commissions16 Sept 2013

C.T. Sebastian @ Saju Vs Managing Director T.Stanes And Company Ltd

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 640 : 2013 4 CPJ 407 : 2013 4 CPR 160

Read judgment
Tribunals and Commissions16 Sept 2013

Vijay Concerns Vs STATE BANK OF INDIA

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 642 : 2013 4 CPJ 453 : 2013 4 CPR 165

Read judgment
Tribunals and Commissions16 Sept 2013

Assistant Housing Commissioner Vs DHARAM PAL

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 641 : 2013 4 CPJ 455

Read judgment
Tribunals and Commissions16 Sept 2013Petitioner is allowed

BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs R. Suguna

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 644 : 2013 4 CPJ 449

Read judgment
Tribunals and Commissions16 Sept 2013Petition is dismissed

MUKHTIAR SINGH Vs S.R. Vohra

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 643 : 2013 4 CPJ 451 : 2013 4 CPR 168

Read judgment
Tribunals and Commissions16 Sept 2013Petitioner is dismissed

KANPUR DEVELOPMENT AUTHORITY Vs Karuna Shankar Shukla

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 645 : 2013 4 CPR 173

Read judgment
Tribunals and Commissions16 Sept 2013

V. NAGAMANI Vs Manager Sriram City Union Finance Ltd

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 860 : 2013 4 CPJ 502 : 2013 4 CPR 181

Read judgment
Tribunals and Commissions16 Sept 2013

Nirmal Devi Chopra Vs UNION OF INDIA

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 859 : 2013 4 CPR 176

Read judgment
Tribunals and Commissions16 Sept 2013

Inder Bhushan Dua Vs Universal Instrument

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 858 : 2013 4 CPR 170

Read judgment
Tribunals and Commissions13 Sept 2013

Gujarat Insecticides Ltd Vs RAM NIWAS

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 635 : 2013 4 CPJ 256 : 2013 4 CPR 183

Read judgment
Tribunals and Commissions13 Sept 2013

Sohan Singh Bhullar Vs Estate Officer Punjab Urban Planning And Development Authority

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 647 : 2013 4 CPR 194

Read judgment
Tribunals and Commissions13 Sept 2013

UNION OF INDIA , Superintendent Of Post Offices Head Post Office Postal Division, Sikar Vs Kumari Renu Agarwal , Shyam Small Saving Agency Inside Shiv Market Suraj Pole Gate Sikar , District Small Saving Officer District Treasury Officer Off

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 648 : 2013 4 CPJ 516 : 2013 4 CPR 282

Read judgment
Tribunals and Commissions13 Sept 2013

JALANDHAR IMPROVEMENT TRUST Vs PREM CHAND

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 646 : 2013 4 CPR 186

Read judgment
Previous1…1112131415…44Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions