Tribunals and Commissions01 Oct 2013
Kishore Shriram Sathe Vs Vivek Gajanan Joshi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 682 : 2013 4 CPR 45
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 11 of 44
Tribunals and Commissions01 Oct 2013
Rajaswa Karamchari Grih Nirman Cooperative Society Ltd Vs Prakash Chand Gangwal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 711 : 2013 4 CPJ 402 : 2013 4 CPJ 423 : 2013 4 CPR 10
Tribunals and Commissions01 Oct 2013
V.K. Appliances Vs NEW INDIA ASSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 712 : 2013 4 CPJ 419 : 2013 4 CPR 6
Tribunals and Commissions01 Oct 2013
Bhagat Singh, S/O Sh.Rohtash Singh Vs Adharshila Towers (P) Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 710 : 2013 4 CPJ 354 : 2013 4 CPR 12
Tribunals and Commissions01 Oct 2013
DIVISIONAL MANAGER , Himachal Pradesh Forest Corporation Vs NEW INDIA ASSURANCE CO.LTD. , NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 707 : 2013 4 CPR 27
Tribunals and Commissions01 Oct 2013
ANSAL PROPERTIES AND INFRASTRUCTURE LTD , Ansal Properties And Infrastructure Ltd., Vs SANJAY GUPTA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 709 : 2013 4 CPJ 353 : 2013 4 CPR 22
Tribunals and Commissions01 Oct 2013
Religare Securities Ltd Vs Anant Prakash Sinha
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 722
Tribunals and Commissions01 Oct 2013
Anil Dutt Vs Business Park Town Planners Ltd , Laxmi Engineering Works Vs. Psg Industrial Institute , 1995 3 Scc 583
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 708 : 2013 4 CPJ 349 : 2013 4 CPR 24
Tribunals and Commissions30 Sept 2013Petition dismissed
HINDUSTAN PETROLEUM CORPORATION Vs K.L. Chadha
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 873 : 2014 1 CPJ 178
Tribunals and Commissions30 Sept 2013Petition dismissed
H.N. Arora Vs Family Health Plan Limited
National Consumer Disputes Redressal Commission · 2014 3 CPJ 475
Tribunals and Commissions27 Sept 2013
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD , Riico Vs M/S. Nkm Jewels Pvt. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 677 : 2013 4 CPR 244 : 2014 1 CPJ 251
Tribunals and Commissions27 Sept 2013
INDIAN OVERSEAS BANK Vs NATIONAL INSURANCE CO. LTD. , Sheba
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 678 : 2013 4 CPR 247 : 2014 1 AWC 4 : 2014 1 CPJ 262
Tribunals and Commissions27 Sept 2013Petition dismissed
Puspak Infrastructure Pvt. Ltd. through its Director Mr. Manish Sharma and Sri Monish Sharma Vs Santanu Mukherjee
National Consumer Disputes Redressal Commission · 2014 3 CPJ 470
Tribunals and Commissions26 Sept 2013
Dak Adhishak Head Post Office Sirmour Chowk Rewa Vs Shubhangi Chaurasia
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 664 : 2013 4 CPR 257
Tribunals and Commissions26 Sept 2013
Taneja Developers And Infrastructure Ltd Vs DEVINDER SINGH
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 868 : 2013 4 CPR 262 : 2014 3 CPJ 215
Tribunals and Commissions26 Sept 2013Petition dismissed
NEW INDIA ASSURANCE COMPANY LTD. Vs Sukumar Saha
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 874 : 2014 1 CPJ 185
Tribunals and Commissions25 Sept 2013
TATA MOTORS LTD Vs Hazoor Maharaj Baba Des Rajji
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 665 : 2013 4 CPR 272 : 2014 4 CPJ 444
Tribunals and Commissions25 Sept 2013
Gopinath Nagar Vs NANDAN
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 666 : 2013 4 CPR 270
Tribunals and Commissions25 Sept 2013
Alok Waghe Vs BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 667 : 2013 4 CPR 266
Tribunals and Commissions24 Sept 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs L.B. Patil
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 670 : 2013 4 CPR 83