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National Consumer Disputes Redressal Commission judgments, 2013

865 judgments · page 14 of 44

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Tribunals and Commissions13 Sept 2013Petitioner is allowed

ORIENTAL BANK OF COMMERCE Vs Dev Raj Mahajan

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 649 : 2013 4 CPJ 400 : 2013 4 CPR 197

Read judgment
Tribunals and Commissions13 Sept 2013

ANITA JAIN Vs ORIENTAL INSURANCE CO. LTD

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 862 : 2013 4 CPR 199

Read judgment
Tribunals and Commissions13 Sept 2013

Vijay Kumar Das Vs INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 863 : 2013 4 CPJ 506 : 2013 4 CPR 202

Read judgment
Tribunals and Commissions13 Sept 2013

AMAR NATH BANSAL Vs National Metropolitan/Capital Area Scheme/Plan And Secretary Urban Development Trust

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 861 : 2013 4 CPR 195

Read judgment
Tribunals and Commissions12 Sept 2013

SHRIRAM TRANSPORT FINANCE CO LTD Vs Awdesh Ram @ Awadesh Kumar Ravi

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 864 : 2013 4 CPR 206

Read judgment
Tribunals and Commissions12 Sept 2013

MUTHOOT LEASING AND FINANCE LTD Vs K. Sabu

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 636 : 2013 4 CPJ 251 : 2013 4 CPR 212

Read judgment
Tribunals and Commissions12 Sept 2013

K.P. Bushara Vs Regional Manager, Bajaj Allianz General Insurance Co. Ltd

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 637 : 2013 4 CPJ 237 : 2013 4 CPR 208

Read judgment
Tribunals and Commissions12 Sept 2013

R. Suri Babu Vs Abhishek Govi

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 638 : 2013 4 CPJ 239 : 2013 4 CPR 204

Read judgment
Tribunals and Commissions12 Sept 2013Revision petition dismiss

REENA DEVI Vs Navjeewan Hospital And Diagnostic Centre

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 650 : 2013 4 CPR 210

Read judgment
Tribunals and Commissions11 Sept 2013

S.V. Hari S/O Late R.V. Rajan Vs COMMISSIONER MYSORE URBAN DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 630 : 2013 4 CPJ 182 : 2013 4 CPR 224

Read judgment
Tribunals and Commissions11 Sept 2013

SHAMSHER SINGH Vs Bagri Beej Bhandar , M/S Severn Seas Hybrid Seeds Pvt. Ltd.

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 628 : 2013 4 CPJ 186 : 2013 4 CPR 219

Read judgment
Tribunals and Commissions11 Sept 2013

Vice Chairman Kanpur Development Authority , JOINT SECRETARY Vs Narendra Kumar Dwivedi , Parmeshwardeen Mishra

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 629 : 2013 4 CPR 221

Read judgment
Tribunals and Commissions11 Sept 2013

NATIONAL INSURANCE CO. LTD Vs MEERA BAI , DURGA LAL , Branch Office , Kailashi Bai , Gyarsi Bai

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 627

Read judgment
Tribunals and Commissions11 Sept 2013

NATIONAL INSURANCE CO. LTD Vs ANANDI LAL

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 639 : 2013 4 CPR 217

Read judgment
Tribunals and Commissions10 Sept 2013

LIFE INSURANCE CORPORATION OF INDIA Vs SHAHIDA KHATOON

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 865 : 2013 4 CPJ 370 : 2013 4 CPR 226

Read judgment
Tribunals and Commissions10 Sept 2013

Samarth Associates Engineers And Builders Parijat Apartment Vs Ramesh Ramchandra Lokhande Ramanandnager

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 866 : 2013 4 CPR 227 : 2014 3 CPJ 541

Read judgment
Tribunals and Commissions09 Sept 2013

Pinki Devi Sharma Vs SAHARA INDIA , M/S National Insurance Company Limited

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 634 : 2013 4 CPJ 177 : 2013 4 CPR 238

Read judgment
Tribunals and Commissions09 Sept 2013

S. Alagusundarammal Vs V. Karuppiah

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 633 : 2013 4 CPJ 180 : 2013 4 CPR 236

Read judgment
Tribunals and Commissions09 Sept 2013

Yashoda Jain , Rasmi Jain , Rusub Jain , Raj Jain Vs LIFE INSURANCE CORPORATION OF INDIA

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 632 : 2013 4 CPJ 175 : 2013 4 CPR 233

Read judgment
Tribunals and Commissions09 Sept 2013

DELHI DEVELOPMENT AUTHORITY Vs DINESH KUMAR GUPTA

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 631 : 2013 4 CPR 230

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