Tribunals and Commissions14 Aug 2013
RENU SHARMA Vs STATE BANK OF PATIALA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 546 : 2013 3 CPJ 703
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 19 of 44
Tribunals and Commissions14 Aug 2013
Jeevanti Devi Vs COMMERCIAL MOTORS , Tata Motors Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 547
Tribunals and Commissions13 Aug 2013
PRADEEP KUMAR AGARWAL Vs SANJAY AGARWAL , BRANCH MANAGER STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 548 : 2013 3 CPJ 699
Tribunals and Commissions13 Aug 2013
R.Venkata Krishnan Vs Taanya Tours Travels
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 549 : 2013 4 CPJ 69
Tribunals and Commissions13 Aug 2013
Raushani Devi Vs Maharaja Agrasen Hospital
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 599 : 2013 4 CPJ 378
Tribunals and Commissions13 Aug 2013Appeal dismissed
Skoda Auto India Private Limited And Anr. Vs Manu Puri
National Consumer Disputes Redressal Commission · 2013 4 CPJ 188
Tribunals and Commissions12 Aug 2013
Devender Kumar Verma Vs ORIENTAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 551 : 2013 3 CPJ 697
Tribunals and Commissions12 Aug 2013
ANSAL HOUSING AND CONSTRUCTION LTD Vs RAJENDRA PRASAD GUPTA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 553
Tribunals and Commissions12 Aug 2013
Mission Of Mercy Hospital And Research Centre Vs N.C.Majumder , Dr. S.Majumder, Specialist In-Charge, Haematology Department And Working For Gain As Medical Officer/Attendant , Dr. D.Halder, Working For Gain As Medical Officer/Medical Attend
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 554 : 2013 4 CPJ 392
Tribunals and Commissions12 Aug 2013
Krinshbhan Yadav Vs Gandhi Vocational College Through Director , Vice Chancellor, Jeevaji University
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 550
Tribunals and Commissions08 Aug 2013
JASPREET SINGH Vs ICICI HOME FINANCE CO. LTD , Icici Home Finance Co. Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 558 : 2013 3 CPJ 624
Tribunals and Commissions08 Aug 2013
DELHI JAL BOARD Vs O.P.Mehra
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 559 : 2013 3 CPJ 622
Tribunals and Commissions08 Aug 2013
Jyoti Rajesh Shah Vs INTEGRATED ENTERPRISES (INDIA) LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 557
Tribunals and Commissions08 Aug 2013
Punjab Technical University Vs Abhinav Aggarwal , Chitkara Institute Of Engineering And Technology Village Jansala , Chitkara Institute Of Engineering And Technology
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 556 : 2013 3 CPJ 626
Tribunals and Commissions08 Aug 2013
B.SHANKAR Vs UNION BANK OF INDIA , Tata Aig General Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 555 : 2013 3 CPJ 627
Tribunals and Commissions08 Aug 2013
MOOLA RAM Vs Singhal Medical Surgical Maternity Centre and Others
National Consumer Disputes Redressal Commission · 2013 4 CPJ 195
Tribunals and Commissions07 Aug 2013
M/S. Aroma Paints Ltd Vs NEW INDIA ASSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 552 : 2013 3 CPJ 635
Tribunals and Commissions07 Aug 2013
Vijay Singh Tomar Vs NATIONAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 563 : 2013 4 CPJ 154
Tribunals and Commissions07 Aug 2013
M/S Shri Geeta Infratech Pvt. Ltd Vs M/S Lodha Healthy Constructions And Developers Private Limited
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 565 : 2013 4 CPJ 158
Tribunals and Commissions07 Aug 2013
RAJASTHAN HOUSING BOARD Vs GYAN SINGH
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 564