Tribunals and Commissions01 Aug 2013
Metlife India Insurance Co. Ltd Vs Pragnaben Rajesh Batunge
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 593 : 2013 4 CPJ 225
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 21 of 44
Tribunals and Commissions01 Aug 2013
Keshav Trading Company Vs Divisional Manager, United India Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 594 : 2013 4 CPJ 159
Tribunals and Commissions01 Aug 2013
Abhay Deo Saxena Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 586
Tribunals and Commissions01 Aug 2013
JASWINDER SINGH Vs CORPORATION BANK
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 587 : 2013 3 CPJ 612
Tribunals and Commissions01 Aug 2013
REGIONAL PROVIDENT FUND COMMISSIONER Vs G.Eswaramma
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 579 : 2013 3 CPJ 605
Tribunals and Commissions01 Aug 2013
ALOK KUMAR ROY Vs Head Of The Sales And Service
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 581 : 2013 4 CPJ 140
Tribunals and Commissions01 Aug 2013
A.S.Chakravarthy Vs M/S. Asvasidh Homes Builder And Developer
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 580 : 2013 3 CPJ 586
Tribunals and Commissions01 Aug 2013
St. Stephens Hospital Vs ROSHANI DEVI
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 582 : 2013 4 CPJ 74
Tribunals and Commissions01 Aug 2013
SANJAY KUMAR MISHRA Vs Public Information Officer
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 583 : 2013 3 CPJ 603
Tribunals and Commissions01 Aug 2013
M.Mohammed Hussain Ali Vs Syndicate Bank, Erode Branch
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 591 : 2013 4 CPJ 229
Tribunals and Commissions01 Aug 2013
ROHTASH SINGH Vs M/S Ansal Properties And Infrastructures Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 590
Tribunals and Commissions01 Aug 2013
ORIENTAL BANK OF COMMERCE Vs Chandan Bala Jain
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 589
Tribunals and Commissions01 Aug 2013
Kerala State Co-Operative Bank Ltd Vs L.R.Lekha
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 588
Tribunals and Commissions01 Aug 2013
SAHARA INDIA Vs Ashok Kumar Ranchand Gunani
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 585
Tribunals and Commissions01 Aug 2013
G.RAMACHANDRAN Vs ICICI BANK LIMITED
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 584 : 2013 3 CPJ 602
Tribunals and Commissions31 Jul 2013Disposed off
Syngenta India Ltd. Vs P. Chowdaiah,
National Consumer Disputes Redressal Commission · (2013) 07 NCDRC CK 0003
Tribunals and Commissions30 Jul 2013Appeal dismissed
M/s. Tolani Shipping Co. Ltd. Vs Sterling Holiday Resort (I) Ltd.
National Consumer Disputes Redressal Commission · 2013 3 CPJ 389
Tribunals and Commissions29 Jul 2013Appeal dismissed
CANARA BANK Vs M/s. Jain Motor Trading Company and Mr. Virender Kumar Jain
National Consumer Disputes Redressal Commission · 2013 4 CPJ 336
Tribunals and Commissions26 Jul 2013Petition dismissed
M/s. Raviraj Abhinandan Associates, , Ravindra Kumar Sakla and Abhinandan R. Sakla Vs Mrs. Surekha K. Dang
National Consumer Disputes Redressal Commission · 2013 3 CPJ 572
Tribunals and Commissions26 Jul 2013Petition dismissed
Canadian Institute For International Studies And World Wide Immigration Consultancy Services Ltd. (Wwics) Vs Ekta Sharma
National Consumer Disputes Redressal Commission · (2013) 07 NCDRC CK 0002