Tribunals and Commissions19 Jul 2013appeal is dismissed
Narsimha Kamath Vs M/S Ghai Gas Service Sayadri Building
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 533 : 2013 3 CPJ 408
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 23 of 44
Tribunals and Commissions19 Jul 2013Petition allowed
Ayurvet Ltd. Vs Gopal Krishan Gaushala Gurukul
National Consumer Disputes Redressal Commission · 2013 3 CPJ 597 : 2015 3 CPJ 477
Tribunals and Commissions19 Jul 2013
Somashekhar G. Vs Icici Bank And Ors.
National Consumer Disputes Redressal Commission · 2013 3 CPJ 577
Tribunals and Commissions19 Jul 2013
Haryana Urban Development Authority And Anr. Vs JITENDER NATH SHARMA
National Consumer Disputes Redressal Commission · 2013 3 CPJ 579
Tribunals and Commissions18 Jul 2013
CASTROL INDIA LTD Vs Neerja
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 531
Tribunals and Commissions17 Jul 2013Petition Dismissed
Chhattisgarh State Cooperative Housing Federation Vs Gopi Nath Maal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 530
Tribunals and Commissions17 Jul 2013Petition dismissed
Shyam Lal Ladia Vs Dr. O.P. Nayak and Another
National Consumer Disputes Redressal Commission · 2013 3 CPJ 563
Tribunals and Commissions16 Jul 2013petition is ordered to be dismissed
Amarendra Kumar Roy Vs BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 527 : 2013 3 CPJ 660
Tribunals and Commissions16 Jul 2013petition stands allowed
Ved Prakash Juneja Vs Director, Cghs
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 528 : 2013 3 CPJ 662
Tribunals and Commissions16 Jul 2013
NEW INDIA ASSURANCE CO. LTD Vs M/S. Uni Ply Industries Village Jorian Yamuna Nagar Through Sh.Rajiv Gupta
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 529 : 2013 3 CPJ 517
Tribunals and Commissions12 Jul 2013
Tata Aig General Insurance Co. Ltd. Vs Balaji Medicos
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 525
Tribunals and Commissions12 Jul 2013petition and dismiss
M/S. Sterlite Industries (India) Ltd Vs Ganapati Finsec Pvt. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 526 : 2013 3 CPJ 656
Tribunals and Commissions11 Jul 2013
MALKIAT SINGH Vs Shaheed Bhagat Singh Nagar
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 521
Tribunals and Commissions10 Jul 2013Petitioner is dismissed
Satyavati Sharma Vs LIFE INSURANCE CORPORATION
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 517 : 2013 3 CPJ 654
Tribunals and Commissions10 Jul 2013
MONTO MOTORS LTD. Vs Sai Motors
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 516 : 2013 4 CPJ 372
Tribunals and Commissions10 Jul 2013Revision petition stands disposed of
HARYANA URBAN DEVELOPMENT AUTHORITY Vs PAWAN KUMAR GUPTA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 515 : 2013 4 CPJ 365
Tribunals and Commissions10 Jul 2013Petition is dismissed
RAJESH SHARMA Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 518 : 2013 3 CPJ 650
Tribunals and Commissions10 Jul 2013Petition dismissed
KAPIL SHARMA Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2013 3 CPJ 684
Tribunals and Commissions09 Jul 2013
Today Homes Infrastructures Pvt. Ltd. Vs O.P. Ratra , Harmeet Ratra
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 513
Tribunals and Commissions09 Jul 2013
Umed Nagar House Vs Vandana Jain
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 519