Tribunals and Commissions16 May 2013
HDFC BANK LTD Vs Surender Kumar Singhal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 431 : 2013 2 CPJ 645
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 29 of 44
Tribunals and Commissions16 May 2013
Dr. Ved Prakash Yadav Vs NIHAL SINGH , United India Insurance Co. Ltd. Branch Office-4 16-M, Gole Market Maha Nagar
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 438 : 2013 3 CPJ 140
Tribunals and Commissions16 May 2013
Jyoshna Rani Ghosh Vs M/S Sanjukta Curatives
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 456 : 2013 3 CPJ 150
Tribunals and Commissions16 May 2013Appeal allowed
DELHI DEVELOPMENT AUTHORITY Vs Veena Tamta Bhatia
National Consumer Disputes Redressal Commission · 2013 3 CPJ 18
Tribunals and Commissions16 May 2013Appeal allowed
KOTAK MAHINDRA BANK LTD. Vs Krishan Kumar Dhankar
National Consumer Disputes Redressal Commission · 2013 3 CPJ 15
Tribunals and Commissions15 May 2013
ORIENTAL INSURANCE CO. LTD Vs M/S R.P. Bricks
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 363 : 2013 2 CPJ 613
Tribunals and Commissions15 May 2013
Mahindera Lifespace Developers Ltd. Vs Sunil Jasuja , Samir Jasuja S/O Latge Shri A. S. Jasuja 1511-B, Beverly Park-Ii, Gurgaon 122 002 , Gulab Farms(P) Ltd. 2148, Malcha Marg Diplomatic Enclave New Delhi-110 021 , Sweet Peas Farms(P) Ltd. 2
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 451 : 2013 2 CPJ 545
Tribunals and Commissions15 May 2013
IQBAL SINGH Vs Haryana Urban Development Authority,
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 452 : 2013 3 CPJ 421
Tribunals and Commissions14 May 2013
R.G.V. Reddy Vs CHRISTIAN MEDICAL COLLEGE , Shaik Anjaman , Dr. D.B. Sasidhar Reddy
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 357 : 2013 2 CPJ 657
Tribunals and Commissions14 May 2013
CHIEF EXECUTIVE OFFICER Vs Kuriakose, S/O Thomas , Manager, Family Health Plan Ltd , Manager, Nelyadi Service Co-Op. Bank Puttur Taluk , Dr. K.Raviprakash, Proprietor/Director Dhanvanthari Hospital
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 358
Tribunals and Commissions14 May 2013
ORIENTAL INSURANCE CO. LTD. Vs Sh. Prateek Rathi , Priyanka Rathi , Prabhull Rathi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 359 : 2013 2 CPJ 611
Tribunals and Commissions14 May 2013
Assambrook Limited Vs UNITED INDIA INSURANCE COMPANY LTD. , The Divisional Manager, United India Insurance Company Limited
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 361 : 2013 2 CPJ 604
Tribunals and Commissions14 May 2013
BIMLA RANI Vs AMARJIT KAUR , SHEELA , Esi Hospital
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 356 : 2013 2 CPJ 571
Tribunals and Commissions14 May 2013
M/S. British Airways Plc Vs RABINDRA NATH PATI , M/S. Swosti Travels, Represented Through Its
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 355 : 2013 2 CPJ 574
Tribunals and Commissions14 May 2013
NEW INDIA ASSURANCE COMPANY LTD Vs M/S. R.B. Traders, Maranda , State Bank Of India, (Adb) Branch Palampur, H.P.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 450 : 2013 2 CPJ 648
Tribunals and Commissions14 May 2013
Shri Jagdish Parshad Vs Icici Lombard General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 350 : 2013 2 CPJ 578
Tribunals and Commissions14 May 2013Petition allowed
Yeshaswini Co -Op. Farmers Health Care Scheme Vs Kuriakose and Ors.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 549
Tribunals and Commissions13 May 2013
DLF LIMITED , South City Projects (Kolkata) Ltd. Vs Mridul Estate (Pvt.) Ltd , Nawal Kishore Banka , Sushmita Shroff W/O Mr. Rohit Shroff , Enakshi Tagore
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 352 : 2013 3 CPJ 439
Tribunals and Commissions13 May 2013
Amarjeet Kaur Vs HDFC BANK LTD. , Atul Auto Limited , Manglam Autos, Adj. Kartar Singh Oil Co. , Khushbu Auto Finance Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 351 : 2013 2 CPJ 569
Tribunals and Commissions10 May 2013
Ils Hospital , Dr. Om Tantia Director Ils Hospital Previously Known As Institute Of Laparoscopic Surgery Jeewansatya Vs BIMAL KUMAR GHOSH
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 346 : 2013 2 CPJ 594