Tribunals and Commissions01 May 2013
Consumer Protection Council Tamilnadu Vs MANAGING DIRECTOR , Regional Manager Maruti Udyog, Chennai , Chairman, Maruti Udyog, Delhi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 313
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 32 of 44
Tribunals and Commissions01 May 2013petition dismissed
Branch Manager, New Ravindra Tractors Vs BABU RAM , Regional Manager, Escorts Ltd. , Area Manager, Escorts Ltd , The Manager, Kotak Mahindra Bank Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 362 : 2013 2 CPJ 608
Tribunals and Commissions01 May 2013Petition dismissed
Sunil Kumar Bijpuria Vs Priya Dubey @ Preetam Mishra
National Consumer Disputes Redressal Commission · 2013 3 CPJ 138
Tribunals and Commissions30 Apr 2013
JAGDEV SINGH Vs LUDHIANA IMPROVEMENT TRUST
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 320 : 2013 3 CPJ 473
Tribunals and Commissions30 Apr 2013
GOPAL DASS , Laxmi Devi W/O Late Shri Gopal Dass , Sunil S/O Late Shri Gopal Dass , Manish S/O Late Shri Gopal Dass , Renu D/O Late Shri Gopal Dass Vs S.P. Mandal , Sir Ganga Ram Hospital Old Rajender Nagar New Delhi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 321 : 2013 3 CPJ 480
Tribunals and Commissions30 Apr 2013
GHANSHYAM Vs M/S. Wipro Bio Med Limited , Proprietor Imperial Scientific Stores, Bikaner, Rajasthan
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 317
Tribunals and Commissions30 Apr 2013
KANPUR DEVELOPMENT AUTHORITY Vs Yogendra Nath Bhatt
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 318 : 2013 3 CPJ 504
Tribunals and Commissions30 Apr 2013petition is dismissed
Shridhar Bajaj Vs Saraswati Kunj Co-Operative House Building Society Ltd , Secretary The Saraswati Kunj Co-Operative House Building Society Ltd , Inspector Of Co-Operative Societies Office Nearjohn Hall Civil Lines Gurgaon
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 319 : 2013 3 CPJ 266
Tribunals and Commissions30 Apr 2013
Anjali Bajaj Vs The Saraswati Kunj Co -Operative House Building Society Ltd., The Secretary The Saraswati Kunj Co -Operative House Building Society Ltd. And The Inspector Of Co -Operative Societies
National Consumer Disputes Redressal Commission · (2013) 04 NCDRC CK 0002
Tribunals and Commissions29 Apr 2013
TATA ENGINEERING AND LOCOMOTIVE CO. LTD , Concorde A Tata And Jardine Company Through Its Managing Director Service Centre 19, Shivaji Marg Vs SUBHASH AHUJA , Nawab S Through Shri Subhash Ahuja Sole Proprietor 1/115-116, Subhash Sadan Whs Ki
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 322 : 2013 2 CPJ 743
Tribunals and Commissions29 Apr 2013
HOUSING BOARD HARYANA Vs Shri Kuldeep Anand
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 323 : 2013 2 CPJ 536
Tribunals and Commissions29 Apr 2013
Anupam Pandey Vs Chhattisgarh Housing Board
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 324 : 2013 3 CPJ 358
Tribunals and Commissions29 Apr 2013
RAKESH SINHA Vs NEW INDIA ASSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2013 3 CPJ 223
Tribunals and Commissions29 Apr 2013Petition dismissed
Ramesh Kumar Rohilla Vs Bharti Airtel Ltd.
National Consumer Disputes Redressal Commission · 2013 3 CPJ 135
Tribunals and Commissions26 Apr 2013petitioners is allowed
Executive Engineer Township Division Farakka Barrage Project Vs Putul Dom
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 303 : 2013 4 CPJ 52
Tribunals and Commissions26 Apr 2013
Mukherji Builders And Construction Corporation Vs Annupurna Mishra
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 304 : 2014 1 CPJ 254
Tribunals and Commissions26 Apr 2013petition is allowed
KRISHNA SINGH Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 305
Tribunals and Commissions26 Apr 2013Petition dismissed
KAUR SINGH Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2013 4 CPJ 46
Tribunals and Commissions26 Apr 2013Petition dismissed
RAJINDER KUMAR Vs UNITED INDIA INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · (2013) 04 NCDRC CK 0004
Tribunals and Commissions26 Apr 2013Petition dismissed
LAKHMI CHAND Vs Reliance General Insurance
National Consumer Disputes Redressal Commission · (2013) 04 NCDRC CK 0003