Tribunals and Commissions23 Apr 2013Petition allowed
K. Shudhaker Vs THANJAVUR MUNICIPALITY
National Consumer Disputes Redressal Commission · 2013 3 CPJ 338
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 34 of 44
Tribunals and Commissions23 Apr 2013Disposed off
RAJIV GULATI Vs Tata Engineering And Locomotive Company Ltd. And Ors.
National Consumer Disputes Redressal Commission · (2013) 04 NCDRC CK 0005
Tribunals and Commissions22 Apr 2013
RAJINDER KUMAR Vs UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 289 : 2013 2 CPJ 673 : 2013 3 CPJ 404
Tribunals and Commissions22 Apr 2013
Manager Parmarth Mission Hospital Vs Yudh Vir Chauhan
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 293 : 2013 3 CPJ 191
Tribunals and Commissions22 Apr 2013
Surya Estates Construction Firm Vs Venkateshwara Sarma
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 296 : 2013 3 CPJ 170
Tribunals and Commissions22 Apr 2013Petition allowed
Sachin Rameshrao Randive Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2013 2 CPJ 674
Tribunals and Commissions22 Apr 2013Petition dismissed
Superintendent (Post Office), Raigarh Division And Ors. Vs RAMLAKHAN SINGH
National Consumer Disputes Redressal Commission · 2013 3 CPJ 315
Tribunals and Commissions22 Apr 2013
Parmarth Mission Hospital Vs Yudh Vir Chauhan
National Consumer Disputes Redressal Commission · (2013) 04 NCDRC CK 0010
Tribunals and Commissions18 Apr 2013
NEW INDIA ASSURANCE CO. LTD Vs Trimurti Tablewares Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 286 : 2013 2 CPJ 461
Tribunals and Commissions18 Apr 2013
Swiss World Cargo India Pvt. Ltd. Vs United India Insurance Co. Ltd. And Ors.
National Consumer Disputes Redressal Commission · 2013 3 CPJ 515
Tribunals and Commissions18 Apr 2013
Wilfred Dmello Vs Dr. Manoj K. Dhruve And Anr.
National Consumer Disputes Redressal Commission · 2013 3 CPJ 276
Tribunals and Commissions17 Apr 2013
NEW INDIA ASSURANCE CO. LTD Vs Jatinder Kumar Sharma
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 283 : 2013 2 CPJ 486
Tribunals and Commissions17 Apr 2013
Chaithanya Nursing Home Vs P. Puttaraju
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 285 : 2013 2 CPJ 456
Tribunals and Commissions17 Apr 2013
Mistri Jayantilal Vithaldas Vs Idar Nagrik Sahakari Bank Ltd.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 287 : 2013 2 CPJ 669
Tribunals and Commissions17 Apr 2013
FIITJEE LIMITED Vs ANIL KUMAR JAIN
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 288 : 2013 2 CPJ 668
Tribunals and Commissions17 Apr 2013Disposed off
Vijaya Rashmi Developers And Ors. Vs Parshuram Narayan Redij And Anr.
National Consumer Disputes Redressal Commission · 2013 3 CPJ 514
Tribunals and Commissions16 Apr 2013
Treasury Officer, Treasury Office Tonk Vs Badri Prasad Sharma
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 281 : 2013 2 CPJ 442
Tribunals and Commissions16 Apr 2013
Suresh Baban Gadekar Vs ICICI BANK
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 278 : 2013 2 CPJ 474
Tribunals and Commissions16 Apr 2013
SATISH Vs UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 279 : 2013 2 CPJ 481
Tribunals and Commissions16 Apr 2013
NEW INDIA ASSURANCE CO. LTD Vs Malti Bhikhabhai Bhoya
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 284 : 2013 2 CPJ 483