Tribunals and Commissions25 Nov 2013Petition allowed
Sub Divisional Officer, Op Sub Division Vs ABHAY KUMAR JAIN
National Consumer Disputes Redressal Commission · 2013 4 CPJ 599 : 2014 1 CPR 110
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2013
865 judgments · page 5 of 44
Tribunals and Commissions22 Nov 2013
HUKAM SINGH Vs UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 790
Tribunals and Commissions21 Nov 2013Petition dismissed
JODHPUR VIDYUT VITRAN NIGAM LTD. Vs MUKHRAM
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 899 : 2014 2 CPJ 258
Tribunals and Commissions20 Nov 2013
Obaid Hassan Khan Vs Jamila Rashid Director
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 787 : 2013 4 CPJ 551
Tribunals and Commissions20 Nov 2013
P.K. Kundu Vs Konkan Co-Operative Cashew Marketing And Processing Society Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 788
Tribunals and Commissions20 Nov 2013
Kamal Kumar Paliwal Vs BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 803 : 2014 1 CPJ 71
Tribunals and Commissions20 Nov 2013Petition dismissed
Bijoya Bhattacharjee Vs UCO BANK
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 896 : 2014 2 CPJ 223
Tribunals and Commissions19 Nov 2013Revision Petition is ordered to be dismissed
Pratibha Chaturvedi Vs UNION BANK OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 773 : 2013 4 CPJ 638
Tribunals and Commissions19 Nov 2013
M/S. Pragati Associates Vs Ranjan Shrivastava
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 774 : 2014 1 CPJ 66
Tribunals and Commissions19 Nov 2013
P.N.Gupta Vs NEW INDIA ASSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 775
Tribunals and Commissions19 Nov 2013
CENTRAL BANK OF INDIA Vs JAGBIR SINGH
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 776
Tribunals and Commissions19 Nov 2013
Northern Power Distribution Co. Ltd Vs Alwala Mangamma
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 777
Tribunals and Commissions19 Nov 2013
J.K.Nagpal Vs Sachdeva Electronics (P) Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 778 : 2014 1 CPJ 214
Tribunals and Commissions19 Nov 2013
M/S. Bharuka Medical Stores Vs UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 779 : 2014 1 CPJ 205 : 2014 1 CPJ 206
Tribunals and Commissions19 Nov 2013
JAGRUT NAGRIK Vs Manager, New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 780
Tribunals and Commissions19 Nov 2013
RAJ BALA Vs LIC OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 781 : 2013 4 CPJ 556
Tribunals and Commissions19 Nov 2013
Prime Honda Capital Cars Pvt. Ltd. Vs The Legend Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2013) 11 NCDRC CK 0002
Tribunals and Commissions18 Nov 2013Appeals are allowed
M/S. State India Express Vs M/S. Ranutrol Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 772
Tribunals and Commissions18 Nov 2013
Baby Anmol Mahajan Vs M/S. Videocon International Limited
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 799 : 2013 4 CPJ 584
Tribunals and Commissions18 Nov 2013Petition dismissed
Neetu Namdhari Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 887 : 2014 1 CPJ 442