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National Consumer Disputes Redressal Commission judgments, 2013

865 judgments · page 2 of 44

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Tribunals and Commissions13 Dec 2013

EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD Vs M.S.Creations

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 843 : 2014 1 CPJ 81

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Tribunals and Commissions13 Dec 2013Petition dismissed

Darshan Lal Arora Vs Vivek Pal

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 879 : 2014 1 CPJ 416

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Tribunals and Commissions13 Dec 2013Petition dismissed

LIFE INSURANCE CORPORATION OF INDIA Vs Shyama Kunwar

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 904 : 2014 2 CPJ 699

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Tribunals and Commissions12 Dec 2013Petition dismissed

Known You Seeds (India) Pvt. Ltd. Vs Ashwathanarayana Reddy

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 902 : 2014 2 CPJ 689

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Tribunals and Commissions11 Dec 2013

Ravinder Nath Upadhya Vs Supdt. Of Post Offices Gorakhpur Division Gorakhpur

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 833 : 2014 1 CPJ 97

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Tribunals and Commissions11 Dec 2013

Manager Andhra Bank Zaheerabad Branch District Medak Andhra Pradesh Vs M.Jaya Raj

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 832 : 2014 1 CPJ 68

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Tribunals and Commissions11 Dec 2013

STATE BANK OF TRAVANCORE Vs Managing Director Kanjirappally Amusemen Park And Hotels Pvt Ltd

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 831 : 2014 1 CPJ 99

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Tribunals and Commissions11 Dec 2013

Kirtti Chandra Kanungo Of Village Vs Branch Manager Sahara India Pariwar

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 830 : 2014 1 CPJ 98

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Tribunals and Commissions11 Dec 2013

VINOD KUMAR GOYAL Vs Mera Baba Real Estate Pvt Ltd

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 829 : 2014 1 CPJ 101

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Tribunals and Commissions11 Dec 2013

CANARA BANK Vs Seth Prakash Chandra Jain , Agriculture Insurance Company Of India Ltd. M.P. Regional Office - Quality Globus

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 836 : 2014 1 CPJ 76

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Tribunals and Commissions11 Dec 2013

HDFC BANK Vs Sushit Kumar Biswas , Soumomay Biswas , Sonali Roy

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 837 : 2014 1 CPJ 74

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Tribunals and Commissions10 Dec 2013Petition dismissed

Uday Ratra Vs Virgin Atlantic Airways Ltd.

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 883 : 2014 1 CPJ 432

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Tribunals and Commissions09 Dec 2013

Savita Suneja Vs R.S.Oberoi

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 823 : 2014 1 CPJ 92

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Tribunals and Commissions09 Dec 2013

LUDHIANA IMPROVEMENT TRUST Vs HARPREET KAUR

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 824

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Tribunals and Commissions09 Dec 2013

Kusum Aggarwal Vs ICICI BANK LTD

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 826

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Tribunals and Commissions09 Dec 2013

UNITED INDIA INSURANCE CO. LTD Vs Bhriguram Mondal

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 825 : 2014 1 CPJ 87

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Tribunals and Commissions09 Dec 2013

Himatsinh Narayanrao Shinde Vs BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 827 : 2014 1 CPJ 90

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Tribunals and Commissions09 Dec 2013

URBAN IMPROVEMENT TRUST Vs Phool Singh Vijay

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 828

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Tribunals and Commissions09 Dec 2013

Daulat Singh Singhvi Vs Managing Director Bajaj Auto Limited

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 834

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Tribunals and Commissions09 Dec 2013

ANDHRA BANK Vs Attaluri Tara Rani

National Consumer Disputes Redressal Commission · 2013 0 NCDRC 835 : 2014 1 CPJ 94

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