Tribunals and Commissions10 Mar 2022Dismissed
M/s Radhakrishna Bimalkumar Vs Ashok Verma & Anr. S/o Late Sri Rameshwar Verma
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0030
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2022
800 judgments · page 38 of 40
Tribunals and Commissions10 Mar 2022Partly Allowed
M/s Saurashtra Chemicals Ltd Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0029
Insurance Act, 1938 — Section 64UM(2)Insurance Regulatory and Development Authority (Protection of Policyholder�s Interest) Regulations, 2002 — Regulation 9, 9(6)
Tribunals and Commissions10 Mar 2022Dismissed
M/s S. R. Pharmaceuticals Vs HDFC Ergo General Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0028
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions10 Mar 2022Dismissed
United India Insurance Co. Ltd Vs Hexa Systems Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0027
Tribunals and Commissions10 Mar 2022Dismissed
Dr. Vinita Singh Vs Parasvnath Developers Ltd. & 4 Ors
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0026
Consumer Protection Act, 1986 — Section 21(a)(1)
Tribunals and Commissions09 Mar 2022Dismissed
Arvind Agrawal & Anr Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0025
Tribunals and Commissions09 Mar 2022Partly Allowed
Nirma Limted Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0024
Consumer Protection Act 1986 — Section 21nsurance Regulatory and Development Authority (Protection of Policyholder�s Interest) Regulations, 2002 — Regulation 9, 9(5), 9(6)
Tribunals and Commissions09 Mar 2022Dismissed
M/s Narang Construction & Financers Pvt. Ltd. Vs Ramakant Saboo & Anr
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0023
Consumer Protection Act 1986 — Section 2(d), 19
Tribunals and Commissions08 Mar 2022Dismissed
SBI Life Insurance Co. Ltd Vs Piyush Mathur
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0022
Tribunals and Commissions08 Mar 2022Dismissed
Muthoot Finance Limited Vs Amandeep Sandhar (Through Lrs.)
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0021
Tribunals and Commissions08 Mar 2022Dismissed
M/s Sravani Dental Hospital Vs Anitha Tangellamudi
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0020
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions08 Mar 2022Allowed
Dharampal Singh & 5 Ors Vs Executive Engineer, Electricity Distribution Division & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0019
Tribunals and Commissions08 Mar 2022Allowed
Amit Kumar Jain 124a, Krishan Kunj Extention, Laxmi Nagar, Delhi 110092 Vs Parsvnath Developers Limited
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0018
Tribunals and Commissions08 Mar 2022Dismissed
Shankar Shaw & Anr Vs Sudarshan Karmakar & Anr
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0012
Tribunals and Commissions07 Mar 2022Allowed
Registrar, Manonmaniam Sundaranar University Abhisekapatti, Tirunelveli 627012 Vs Sreosi Chatterjee & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0017
Constitution Of India, 1950 — Article 245(1)Consumer Protection Act, 1986 — Section 2(1)(o), 21(b)
Tribunals and Commissions07 Mar 2022Allowed
Shiv Kumar Vs M/s D.L.F. Universal Ltd
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0010
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions07 Mar 2022Dismissed
Dr Vijay Kumar Vs Birla Sun Life Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0009
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions07 Mar 2022Dismissed
Chairman, Dhanlaxmi Bank Ltd. & 2 Ors Vs S. Loganathan
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0008
Negotiable Instrument Act, 1881 — Section 138
Tribunals and Commissions04 Mar 2022Dismissed
Capt. Jeewan Jyoti Nijhawan Vs M/s Emaar Mgf Land Limited & Anr
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0015
Tribunals and Commissions04 Mar 2022Dismissed
Narendra M Mehta Vs Mehsana Urban Co Op. Bank Ltd
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0011