Tribunals and Commissions15 Dec 2015
M/S. SURYA ELECTRONICS Vs UNITED INDIA INSURANCE CO. LTD. & ANR
National Consumer Disputes Redressal Commission · 2016 1 CPR 204
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 2 of 68
Tribunals and Commissions15 Dec 2015
C.CHENCHAPPA NAIDU & ANR Vs KAKARLA NARASIMHA RAO
National Consumer Disputes Redressal Commission · 2016 1 CPR 156
Consumer Protection Act, 1986, Section 2 (1) (d) - Definitions
Tribunals and Commissions15 Dec 2015
MUNEESH MALHOTRA Vs M/S. ERA LAND MARKS (INDIA) LTD
National Consumer Disputes Redressal Commission · 2016 1 CPR 210
Consumer Protection Act, 1986, Section 21(a)(i), Section 17(1)(a)(i), Section 11 (1) - Jurisdiction of the National Commission - Jurisdiction of the State Commission - Jurisd
Tribunals and Commissions15 Dec 2015
PSPCL & ANR Vs MUNICIPAL COUNCIL, HOSHIARPUR
National Consumer Disputes Redressal Commission · 2016 1 CPR 158
Tribunals and Commissions14 Dec 2015
RAJA RAJESWARI ESTATES Vs NAGRJUNAKONDA SUNDRACHARY S/O VENKATESHWARLU
National Consumer Disputes Redressal Commission · 2016 1 CPR 214
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions14 Dec 2015
SMT. RAM DULARI W/O. LATE SH. GOPI KISHAN & ORS Vs GOVT. OF JAMMU & KASHMIR THROUGH ITS CHIEF SECRETARY & ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 216
Limitation Act, 1963, Section 14 - Exclusion of time of proceeding bona fide in court without jurisdictionConsumer Protection Act, 1986, Section 22, Sect
Tribunals and Commissions11 Dec 2015
M/S. MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD Vs ASLAM SARFARAJ SHAIKH & 2 ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 227
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions11 Dec 2015
M/S. RAJ P.U. FOAM INDUSTRIES) Vs M/S. NATIONAL INSURANCE CO. LTD. & ANR
National Consumer Disputes Redressal Commission · 2016 1 CPR 231
Tribunals and Commissions11 Dec 2015
SARJU CONSTRUCTION PVT. LTD. & 2 ORS Vs DR. GOPAL & 2 ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 220
Consumer Protection Act, 1986, Section 24A - Limitatioln period
Tribunals and Commissions11 Dec 2015
BATALA IMPROVEMENT TRUST BATALA THROUGH SDM Vs GAGAN S/O SH.ASHWANI KUMAR
National Consumer Disputes Redressal Commission · 2016 1 CPR 225
Consumer Protection Act, 1986, Section 24 - Finality of orders
Tribunals and Commissions10 Dec 2015
THE MEDICAL DIRECTOR, AMRITA INSTITUTE OF MEDICAL SCIENCES AND RESEARCH CENTRE & 2 ORS Vs UNNIKRISHNAN & 2 ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 236
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions10 Dec 2015
SONELL CLOCKS AND GIFTS LTD Vs THE NEW INDIA ASSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2016 1 CPR 239
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions09 Dec 2015
C. M. NAYAR & ANR Vs M/S. UNITECH LTD. & ANR
National Consumer Disputes Redressal Commission · 2016 1 CPR 256
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions09 Dec 2015
PRINCIPAL, ST. ALOYSIUS COLLEGE LIGHT HOUSE Vs HARSHARAJ GATTY
National Consumer Disputes Redressal Commission · 2016 1 CPJ 371 : 2016 1 CPR 243
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions09 Dec 2015
ALFA THERM LTD Vs UNITECH LIMITED
National Consumer Disputes Redressal Commission · 2016 1 CPR 258
Consumer Protection Act, 1986, Section 2(1)(d)(II) - Definitions
Tribunals and Commissions09 Dec 2015
ASHOK CHUG Vs BRITOO COCA COLA "KRISHMA CONTEST"
National Consumer Disputes Redressal Commission · 2016 1 CPR 241
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions09 Dec 2015
COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION REGIONAL OFFICE Vs LAXMI CHAND JAIN & ANR.
National Consumer Disputes Redressal Commission · 2016 1 CPR 246
Employees Provident Funds and Miscellaneous Provisions Act, 1952, Section 7A, Section 7A - Determination of moneys due from employers
Tribunals and Commissions09 Dec 2015
GORAKHPUR DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN/SECRETARY Vs SMT.RAJPATI DEVI W/O SHRI RAJENDRA KUMAR DUBEY
National Consumer Disputes Redressal Commission · 2016 1 CPR 249
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions09 Dec 2015
KOTAK MAHINDRA BANK LTD. & ANR. Vs JASPAL KAUR SANDHU
National Consumer Disputes Redressal Commission · 2016 1 CPR 252
Consumer Protection Act, 1986, Section 27, Section 17 - Penalties - Jurisdiction of the State Commission
Tribunals and Commissions08 Dec 2015
DR. INDRAJIT SINGH SHERGIL Vs PUNJAB STATE ELECTRICITY BOARD & ORS.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 374
Constitution of India, Article 226 - Power of High Courts to Issue certain writs