Tribunals and Commissions24 Mar 2015Petition dismissed
Chairman, Balsagar Co -Op Housing Society Limited Vs Digambar Baburao Thorat
National Consumer Disputes Redressal Commission · 2015 2 CPR 347
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 50 of 68
Tribunals and Commissions24 Mar 2015Petition dismissed
UNITED INDIA INSURANCE COMPANY LTD Vs Mohan General Store
National Consumer Disputes Redressal Commission · 2015 2 CPR 351
Tribunals and Commissions23 Mar 2015Petition disposed
ORIENTAL INSURANCE CO LTD Vs Hajari Lal Jat
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0178
Tribunals and Commissions23 Mar 2015Petition dismissed
Syed Shakirali Vs A Lavanya , Manager, Shriram Transport Finance Company Ltd
National Consumer Disputes Redressal Commission · 2015 2 CPJ 735
Tribunals and Commissions23 Mar 2015Petition dismissed
Sanjay Kumar Diwan Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0176
Tribunals and Commissions23 Mar 2015
Yelchuri Subrahmanyam Vs Buddi Sankara Babu
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0175
Tribunals and Commissions23 Mar 2015Petition allowed
Spicejet Ltd Vs Himadri Sharma
National Consumer Disputes Redressal Commission · 2015 2 CPJ 752
Tribunals and Commissions23 Mar 2015
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD. Vs PRATAP BHAGWAN PATIL
National Consumer Disputes Redressal Commission · 2015 2 CPJ 739
Motor Vehicles Act, 1939, Section 41, Section 43, Section 192 - Power to make rules - Power to State Government to control road transport
Tribunals and Commissions23 Mar 2015
RAJAN V. KAMAT & ORS. Vs PEDRO A. ALMEIDA & ANR.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 741
Consumer Protection Act, 1986, Section 2(1)(d), Section 2(1)(d) - Definitions - Definitions
Tribunals and Commissions23 Mar 2015
HINDUSTAN MOTORS LTD Vs Manoj Mahatma
National Consumer Disputes Redressal Commission · 2015 2 CPR 168
Tribunals and Commissions23 Mar 2015Petition dismissed
M Wakeel Vs Deputy General Manager , Chief General Manager , Manager
National Consumer Disputes Redressal Commission · 2015 2 CPR 167
Tribunals and Commissions23 Mar 2015Revision dismissed
SAVITRI DEVI Vs Pradeep Kumar Singhania
National Consumer Disputes Redressal Commission · 2015 2 CPR 161
Tribunals and Commissions23 Mar 2015Complaint dismissed
Navjyoti Eye Centre Vs Mohd Islam
National Consumer Disputes Redressal Commission · 2015 2 CPR 164
Tribunals and Commissions23 Mar 2015Petition dismissed
Shivaji Narhari Karpe Vs Executive Engineer , Assitant Ebgineer
National Consumer Disputes Redressal Commission · 2015 2 CPR 174
Tribunals and Commissions20 Mar 2015
Rakhee Raya Borkar Alias Vs Kishan Maruti Savant
National Consumer Disputes Redressal Commission · 2015 3 CPJ 141
Tribunals and Commissions20 Mar 2015Petition allowed
MARUTI SUZUKI INDIA LTD Vs Vjayan V Anand
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0105
Tribunals and Commissions20 Mar 2015
Laxmi Devi Agrawal Vs BRANCH MANAGER, LIC OF INDIA
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0104
Tribunals and Commissions20 Mar 2015
DEVENDER PAL SINGH Vs CHIEF AGRICULTURE OFFICER, HARIDWAR & ORS
National Consumer Disputes Redressal Commission · 2015 3 CPJ 145
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions20 Mar 2015
M/S. MUTHOOT FINANCE LTD. Vs H.B. MOHAMMED & ANR.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 748
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions20 Mar 2015
MARUTI SUZUKI INDIA LTD. Vs VJAYAN V. ANAND & ORS.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 16
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission