Tribunals and Commissions31 Mar 2015
RAJENDER SINGH Vs L I C Housing Finance Limited
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0089
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 48 of 68
Tribunals and Commissions31 Mar 2015Appeal dismissed
KAILASH KAUR Vs CHIEF ADMINISTRATOR, PUDA
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0088
Tribunals and Commissions31 Mar 2015
K C Textiles Ltd Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0087
Tribunals and Commissions30 Mar 2015
LUDHIANA IMPROVEMENT TRUST Vs S Ranjit Singh
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0101
Tribunals and Commissions30 Mar 2015
Bhola Plastic Industries Pvt Ltd Vs Orientalinsurance Co Ltd
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0100
Tribunals and Commissions30 Mar 2015Petition dismissed
Sonu Rathee Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0099
Tribunals and Commissions30 Mar 2015Petition dismissed
Karnataka Agro Seeds Vs Samadhan Sukhdeo Wagh
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0098
Tribunals and Commissions30 Mar 2015
LUDHIANA IMPROVEMENT TRUST Vs S Harmanjit Singh
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0097
Tribunals and Commissions30 Mar 2015
LUDHIANA IMPROVEMENT TRUST Vs Sakinder Kaur
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0096
Tribunals and Commissions30 Mar 2015
EMAAR MGF LAND LIMITED & ANR. Vs AMIT PURI
National Consumer Disputes Redressal Commission · 2015 2 CPJ 568
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions27 Mar 2015
R P Pushkar Vs GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0154
Tribunals and Commissions27 Mar 2015
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs SUMITRA DEVI
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0153
Tribunals and Commissions27 Mar 2015
M P HOUSING BOARD Vs Radha Mohan Sharma
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0103
Tribunals and Commissions27 Mar 2015
M P HOUSING BOARD Vs MAHENDRA PAL SINGH
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0102
Tribunals and Commissions27 Mar 2015Petition dismissed
SUPERINTENDENT OF POST OFFICES Vs Navin Kumar Singh
National Consumer Disputes Redressal Commission · 2015 2 CPR 311
Tribunals and Commissions26 Mar 2015
Sudarshan Kumar Sehgal Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0114
Tribunals and Commissions26 Mar 2015
Sanjiv Jhaveri Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0113
Tribunals and Commissions26 Mar 2015
President, Board Of Directors, Vasavi Co -Operative Bank Vs H R Narayana Setty
National Consumer Disputes Redressal Commission · 2015 2 CPR 329
Tribunals and Commissions26 Mar 2015Petition allowed
ORIENTAL INSURANCE CO LTD Vs R P Surendra Kumar
National Consumer Disputes Redressal Commission · 2015 2 CPR 355
Tribunals and Commissions26 Mar 2015Petition disposed
J D Financers Vs Surender Kumar Gupta
National Consumer Disputes Redressal Commission · 2015 2 CPR 322