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National Consumer Disputes Redressal Commission judgments, 2015

1,345 judgments · page 47 of 68

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Tribunals and Commissions01 Apr 2015

ANSAL PROPERTIES AND INFRASTRUCTURE LTD Vs Amrik Singh Gill

National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0231

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Tribunals and Commissions01 Apr 2015

Ram Gopal Yadav Vs Pushkar Anand

National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0230

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Tribunals and Commissions01 Apr 2015

K Rama Rao Vs Narne Estates (P) Limited

National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0229

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Tribunals and Commissions01 Apr 2015Petition dismissed

Govind And Ors. Vs PRADEEP

National Consumer Disputes Redressal Commission · 2015 2 CPR 587

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Tribunals and Commissions01 Apr 2015

Meenakshi A N Vs BALA DEVI

National Consumer Disputes Redressal Commission · 2015 2 CPR 573

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Tribunals and Commissions01 Apr 2015Petition dismissed

ASSISTANT PROVIDENT FUND COMMISSIONER Vs Sh N Siddoji Rao

National Consumer Disputes Redressal Commission · 2015 2 CPR 566

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Tribunals and Commissions01 Apr 2015Petition dismissed

NATIONAL SEEDS CORPORATION LTD Vs Malda @ Mal Krishan

National Consumer Disputes Redressal Commission · 2015 2 CPR 561

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Tribunals and Commissions01 Apr 2015

Julismon Tariang Vs NEW INDIA INSURANCE CO LTD

National Consumer Disputes Redressal Commission · 2015 2 CPR 549

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Tribunals and Commissions01 Apr 2015

Shiv Kumar Bhuwalka Vs Belle Vue Clinic

National Consumer Disputes Redressal Commission · 2015 2 CPR 545

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Tribunals and Commissions01 Apr 2015Petition dismissed

MAGMA FINCORP LTD Vs Tikeswar Barik

National Consumer Disputes Redressal Commission · 2015 2 CPR 584

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Tribunals and Commissions01 Apr 2015Petition dismissed

Senior State Medical Commissioner Vs RAJINDER SINGH

National Consumer Disputes Redressal Commission · 2015 2 CPR 583

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Tribunals and Commissions01 Apr 2015Petition dismissed

HUDA Vs Ankit Tyagi

National Consumer Disputes Redressal Commission · 2015 2 CPR 580

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Tribunals and Commissions01 Apr 2015Petition dismissed

PUNJAB NATIONAL BANK Vs Akhilesh Kumar Sinha

National Consumer Disputes Redressal Commission · 2015 2 CPR 578

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Tribunals and Commissions01 Apr 2015

BALA DEVI Vs Noida Medicare Centre Ltd

National Consumer Disputes Redressal Commission · 2015 2 CPR 589

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Tribunals and Commissions31 Mar 2015Appeal dismissed

CANARA BANK Vs Sujag India Pvt Ltd

National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0095

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Tribunals and Commissions31 Mar 2015

GURDEEP KAUR Vs Dr Health

National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0094

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Tribunals and Commissions31 Mar 2015Petition dismissed

Kurra Maroni Vs Bajaj Allianz Insurance Limited

National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0093

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Tribunals and Commissions31 Mar 2015Petition dismissed

Gompa Appalakonda Vs BAJAJ ALLIANZ GENERAL INSURANCE CO LTD

National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0092

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Tribunals and Commissions31 Mar 2015

Mukhtar Aalam Vs Chet Ram Rotha

National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0091

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Tribunals and Commissions31 Mar 2015Petition dismissed

LIC HOUSING FINANCE LTD Vs G Mallesham S/O Late Anjaiah

National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0090

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