Tribunals and Commissions09 Apr 2015
Pradip Vilas Bhat Vs Ekta Nagri Sahakari Pat Sanstha Mydt
National Consumer Disputes Redressal Commission · 2015 2 CPR 672
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 45 of 68
Tribunals and Commissions09 Apr 2015Complaint disposed
J K Mittal Vs Kingfisher Airlines Ltd
National Consumer Disputes Redressal Commission · 2015 2 CPR 660
Tribunals and Commissions09 Apr 2015
Indian Farmers Fertilizers Co -Operative Ltd Vs Sunder Lal S/O Prem Singh
National Consumer Disputes Redressal Commission · 2015 2 CPR 679
Tribunals and Commissions08 Apr 2015
NEW INDIA ASSURANCE CO. LTD. Vs JASBIR SINGH & ANR.
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0266
Consumer Protection Act, 1986, Section 15, Section 149 - Appeal
Tribunals and Commissions08 Apr 2015
TATA MOTORS LTD. Vs BHANU PRAKASH BHATI & ANR.
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0261
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions08 Apr 2015
DR. SHAKUNTALA BANALE Vs ANITA
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0256
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions08 Apr 2015
ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. Vs DEVKI NANDAN OJHA
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0252
Consumer Protection Act, 1986, Section 3 - Act not in derogation of any other law
Tribunals and Commissions08 Apr 2015Petition dismissed
Meena Jamwal Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0058
Tribunals and Commissions08 Apr 2015
URBAN IMPROVEMENT TRUST, ALWAR Vs NIRANJAN LAL
National Consumer Disputes Redressal Commission · 2015 2 CPR 656
Tribunals and Commissions08 Apr 2015
Md Fareed Vs Wadi -E -Yaman
National Consumer Disputes Redressal Commission · 2015 2 CPR 654
Tribunals and Commissions08 Apr 2015
Adhishthata Mahodaya Vs Mahendra Jain S/O Lokuttam Das Jain
National Consumer Disputes Redressal Commission · 2015 2 CPR 658
Tribunals and Commissions07 Apr 2015Petition dismissed
Karri Prakash C/O Sravan Sai Jewellery Works Vs T N Rajyalakshmi W/O Sri Ramachandra Murthy
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0053
Tribunals and Commissions07 Apr 2015
Kamlesh Gulati Vs HUDA
National Consumer Disputes Redressal Commission · 2015 2 CPR 640
Tribunals and Commissions07 Apr 2015
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs AJAY KUMAR
National Consumer Disputes Redressal Commission · 2015 2 CPR 622
Tribunals and Commissions07 Apr 2015Petition disposed
Pratibha Sontak Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 2 CPR 623
Tribunals and Commissions07 Apr 2015Petition disposed
Uti Infrastructure Technology And Services Ltd Vs M S Vijaya Prasad
National Consumer Disputes Redressal Commission · 2015 2 CPR 633
Tribunals and Commissions07 Apr 2015Appeal dismissed
Srikishan And Company Vs UNION BANK OF INDIA
National Consumer Disputes Redressal Commission · 2015 2 CPR 620
Tribunals and Commissions07 Apr 2015Petition dismissed
UNION OF INDIA Vs R P Prajapati
National Consumer Disputes Redressal Commission · 2015 2 CPR 631
Tribunals and Commissions07 Apr 2015Petition dismissed
NAGAR PANCHAYAT, KAILARAS Vs Shivraj Singh Sikarvar
National Consumer Disputes Redressal Commission · 2015 2 CPR 629
Tribunals and Commissions07 Apr 2015Petition allowed
Idbi Bank Vs Aswani Kumar Srivastava
National Consumer Disputes Redressal Commission · 2015 2 CPR 626