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National Consumer Disputes Redressal Commission judgments, 2015

1,345 judgments · page 44 of 68

Tribunals and Commissions09 Apr 2015

ORIENTAL INSURANCE CO. LTD. Vs RAMESH LAL

National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0264

Consumer Protection Act, 1986, Section 3, Section 12 - Act not in derogation of any other law - Manner in which complaint shall be made.
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Tribunals and Commissions09 Apr 2015

DR. RAVINDER SOOD Vs BALA DEVI

National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0257

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
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Tribunals and Commissions09 Apr 2015

GOUTAM DEBNATH Vs BIBHAS RANJAN BHATTACHARJEE

National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0255

Carriage By Road Act, 2007, Section 8, Section 10, Section 9, Section 17 - Goods forwarding note - Liability of common carrier - Goods receipt - General res
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Tribunals and Commissions09 Apr 2015

HDFC BANK & 2 ORS. Vs KESTO NASKAR

National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0254

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
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Tribunals and Commissions09 Apr 2015

MAKANJI KANJI MATA Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0250

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
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