Tribunals and Commissions13 Apr 2015
GANGA RAM RAI Vs LIC OF INDIA & ANR.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 313
Indian Penal Code, 1860, Section 364 - Kidnapping or abducting in order to inurder
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 43 of 68
Tribunals and Commissions13 Apr 2015Petition dismissed
SHRIRAM GENERAL INSURANCE CO LTD Vs DEVI SINGH
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0092
Tribunals and Commissions13 Apr 2015Petition disposed
INTERGLOBE AVIATION LIMITED Vs Ramjas Bishnoi
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0091
Tribunals and Commissions13 Apr 2015
Vatan Textiles Ltd Vs Syed Abdul Wassay
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0086
Tribunals and Commissions13 Apr 2015
Vatan Textiles Ltd Vs Sayed Karim Saudhagar
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0085
Tribunals and Commissions13 Apr 2015Petition disposed
ALLAHABAD BANK Vs Baini Chand
National Consumer Disputes Redressal Commission · 2015 2 CPR 474
Tribunals and Commissions13 Apr 2015Petition dismissed
Late Jagatlal Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 2 CPR 472
Tribunals and Commissions13 Apr 2015Petition dismissed
Om Tara Maa Construction Vs SANJIB DAS
National Consumer Disputes Redressal Commission · 2015 2 CPR 469
Tribunals and Commissions13 Apr 2015
Rama Electronics Vs J Govindarao S/O Late Satyanarayana
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0077
Tribunals and Commissions13 Apr 2015
Tito Varghese Kallarakkal Vs Jai Prakash Associates Ltd
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0076
Tribunals and Commissions13 Apr 2015Petition disposed
Uti Asset Management Co Ltd Vs Avi Minor
National Consumer Disputes Redressal Commission · 2015 2 CPR 481
Tribunals and Commissions13 Apr 2015
LIC OF INDIA Vs Sukadev Sutar
National Consumer Disputes Redressal Commission · 2015 2 CPR 471
Tribunals and Commissions13 Apr 2015Petition dismissed
M K Enterprises Vs NATIONAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2015 2 CPR 475
Tribunals and Commissions10 Apr 2015
RAYMON ROQUE TIXEIRA Vs M/S. RAHUL ENTERPRISES & ANR
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0263
Consumer Protection Act, 1986, Section 24-A
Tribunals and Commissions10 Apr 2015Complaint disposed
S D J Jeyapaul Vs STATE BANK OF TRAVANCORE
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0228
Tribunals and Commissions10 Apr 2015
ASHOK KUMAR RAI Vs SEEMA SINGH
National Consumer Disputes Redressal Commission · 2015 2 CPJ 600 : 2015 6 ALD 1
Tribunals and Commissions10 Apr 2015Petition dismissed
Sanjay Chakraborty Vs Mrinmoy Bhattacharya
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0225
Tribunals and Commissions10 Apr 2015Petition disposed
Cosmos Education Vs Swati Agarwal
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0074
Tribunals and Commissions10 Apr 2015Petition dismissed
NATIONAL INSURANCE CO LTD Vs Sarlaben Jayantibhai Patel
National Consumer Disputes Redressal Commission · 2015 2 CPR 454
Tribunals and Commissions10 Apr 2015
REGIONAL PROVIDENT FUND COMMISSIONER Vs Lucin Jyoti Kumar
National Consumer Disputes Redressal Commission · 2015 2 CPR 456