CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/National Consumer Disputes Redressal Commission/2015

COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2015

1,345 judgments · page 41 of 68

By year

  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1986
Tribunals and Commissions16 Apr 2015

Worldwide Immigration Consultancy Services Ltd Vs Gagandeep Singh Monga

National Consumer Disputes Redressal Commission · 2015 2 CPR 373

Read judgment
Tribunals and Commissions16 Apr 2015Petition dismissed

Yadav Tractor Company Vs Suderlal S/O Guri Prasad

National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0133

Read judgment
Tribunals and Commissions16 Apr 2015

JAGRUT NAGRIK Vs C K Shah

National Consumer Disputes Redressal Commission · 2015 2 CPR 522

Read judgment
Tribunals and Commissions16 Apr 2015

Mahesh Jangid Vs Chairman And Managing Director, Jaipur Vidyut Vitran Nigam Limited

National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0131

Read judgment
Tribunals and Commissions16 Apr 2015

JASWINDER SINGH Vs NEW INDIA ASSURANCE CO LTD

National Consumer Disputes Redressal Commission · 2015 2 CPR 537

Read judgment
Tribunals and Commissions16 Apr 2015

C B S Property Development Pvt Ltd Vs P V S Raghupathy

National Consumer Disputes Redressal Commission · 2015 2 CPR 379

Read judgment
Tribunals and Commissions16 Apr 2015Revision disposed

DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs M R Sapra

National Consumer Disputes Redressal Commission · 2015 2 CPR 363

Read judgment
Tribunals and Commissions16 Apr 2015Appeal Disposed

Tpddl(Ndpl) Vs Indian Institure Of Finance

National Consumer Disputes Redressal Commission · 2015 2 CPR 520

Read judgment
Tribunals and Commissions16 Apr 2015

National Flask Industries Ltd Vs GUJARAT ELECTRICITY BOARD

National Consumer Disputes Redressal Commission · 2015 2 CPR 525

Read judgment
Tribunals and Commissions16 Apr 2015

M K Developers Vs ASHOK KUMAR

National Consumer Disputes Redressal Commission · 2015 2 CPR 358

Read judgment
Tribunals and Commissions16 Apr 2015Petition allowed

RAJASTHAN HOUSING BOARD Vs Arjun Singh Chaudhary

National Consumer Disputes Redressal Commission · 2015 2 CPR 377

Read judgment
Tribunals and Commissions15 Apr 2015

ARADHNA FABRICS PVT. LTD. Vs UNITED INDIA INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2015 3 CPJ 319

Contract Act, 1872, Section 14, Section 15, Section 16, Section 18, Section 17 - "Free consent" defined - "Coercion" defined - "Undue
Read judgment
Tribunals and Commissions15 Apr 2015

ORIENTAL BANK OF COMMERCE & ANR. Vs KRISHAN KUMAR KANSAL

National Consumer Disputes Redressal Commission · 2015 3 CPJ 327

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Read judgment
Tribunals and Commissions15 Apr 2015

Kalyan Ganguly Vs Ganesh Prasad Chakraborty

National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0120

Read judgment
Tribunals and Commissions15 Apr 2015

Arvind V Sheth Vs Renuka Dhairendra Sheth

National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0119

Read judgment
Tribunals and Commissions15 Apr 2015

B Kasi Reddy Vs T Viswarupachari

National Consumer Disputes Redressal Commission · 2015 2 CPR 497

Read judgment
Tribunals and Commissions15 Apr 2015Petition dismissed

REGIONAL PROVIDENT FUND COMMISSIONER Vs D VICTOR

National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0116

Read judgment
Tribunals and Commissions15 Apr 2015Petition dismissed

REGIONAL PROVIDENT FUND COMMISSIONER Vs K.Rama Swamy

National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0115

Read judgment
Tribunals and Commissions15 Apr 2015Petition disposed

Surya Infrastructure And Builders Vs Vikram Singla

National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0114

Read judgment
Tribunals and Commissions15 Apr 2015

Ashwani Khanna Vs GOLD CAUSE CONSTRUCTIONS PVT LTD

National Consumer Disputes Redressal Commission · 2015 2 CPR 489

Read judgment
Previous1…3940414243…68Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions