Tribunals and Commissions20 Apr 2015Appeal dismissed
Mehta Pharmaceutical Industries Vs Maharashtra State Warehousing Corporation
National Consumer Disputes Redressal Commission · 2015 2 CPR 402
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 40 of 68
Tribunals and Commissions20 Apr 2015Petition disposed
UNITED INDIA INSURANCE CO LTD Vs Vishal Emporium
National Consumer Disputes Redressal Commission · 2015 2 CPR 417
Tribunals and Commissions20 Apr 2015Petition dismissed
BALKISHAN Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 2015 2 CPR 411
Tribunals and Commissions20 Apr 2015
NATIONAL INSURANCE CO LTD Vs Toofani Hati
National Consumer Disputes Redressal Commission · 2015 2 CPR 422
Tribunals and Commissions17 Apr 2015
BALWINDER KAUR Vs Reliance General Insurance
National Consumer Disputes Redressal Commission · 2015 2 CPR 389
Tribunals and Commissions17 Apr 2015Appeal allowed
Nannapaneni Lakshmi W/O Late Veeraiah Vs Dondapadu Primary Agriculture Co -Operative Society
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0144
Tribunals and Commissions17 Apr 2015Petition dismissed
Kona Mohan Rao Vs NEW INDIA ASSURANCE LTD
National Consumer Disputes Redressal Commission · 2015 2 ALD 185 : 2015 2 CPR 393
Tribunals and Commissions17 Apr 2015Petition allowed
Col Kbr Pillai Vs Lt Col Pk Kutty
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0142
Tribunals and Commissions17 Apr 2015Petition dismissed
Rohan Developers Vs Chandrakant Gandhi
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0141
Tribunals and Commissions17 Apr 2015Appeal dismissed
Emaar Mgf Land Limited Vs Punita Singh And Anr , Harvinder Pal Singh
National Consumer Disputes Redressal Commission · 2015 2 CPR 384
Tribunals and Commissions17 Apr 2015
Damyanti Bhatnagar Vs Indu Arora
National Consumer Disputes Redressal Commission · 2015 2 CPR 395
Tribunals and Commissions17 Apr 2015Petition dismissed
NEW INDIA ASSURANCE CO LTD Vs Bijayananda Mohanty
National Consumer Disputes Redressal Commission · 2015 2 CPR 397
Tribunals and Commissions16 Apr 2015
KAMAL & CO. Vs HIMANSHU SHARMA & ANR.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 308
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions16 Apr 2015
M/S. EXCELLENT TESTING EQUIPMENT & ANR. Vs VIJAYA VITTALA CHARITABLE & EDUCATIONAL TRUST
National Consumer Disputes Redressal Commission · 2015 3 CPJ 304
Tribunals and Commissions16 Apr 2015
NARESH CLOTH STORES Vs NEW INDIA ASSURANCE COMPANY LIMITED & ANR.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 213
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions16 Apr 2015
NARELA SHANKARI GRIH NIRMAN SAHKARI Vs SHARAD KUMAR GUPTA & ANR.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 297
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions16 Apr 2015
TATA AIG GENERAL INS. CO. LTD. & ANR. Vs POLU LAXMIKANTHAM (DECEASED) & ANR.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 309
Indian Penal Code, 1860, Section 302 - Punishment for murder
Tribunals and Commissions16 Apr 2015
Cordcon Builders Pvt Ltd Vs Valerian Anthony Diago
National Consumer Disputes Redressal Commission · 2015 2 CPR 517
Tribunals and Commissions16 Apr 2015
Excellent Testing Equipment Vs S Sridhar, Authorized Signatory
National Consumer Disputes Redressal Commission · 2015 2 CPR 365
Tribunals and Commissions16 Apr 2015
Stifan Tigga Vs Cholamandalam Investment And Finance Co Ltd
National Consumer Disputes Redressal Commission · 2015 2 CPR 375