Tribunals and Commissions15 Apr 2015Complaint dismissed
Ashish Ahuja Vs GOLD CAUSE CONSTRUCTIONS PVT LTD
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0112
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 42 of 68
Tribunals and Commissions15 Apr 2015
Shakuntlam Apparels Pvt Ltd Vs GOLD CAUSE CONSTRUCTIONS PVT LTD
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0111
Tribunals and Commissions15 Apr 2015
Arshdeep Singh Lamba Vs GOLD CAUSE CONSTRUCTIONS PVT LTD
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0110
Tribunals and Commissions15 Apr 2015
Kishan Malhotra Vs GOLD CAUSE CONSTRUCTIONS PVT LTD
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0109
Tribunals and Commissions15 Apr 2015
N Sampathkumar Vs Amarnath R Sowlee
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0108
Tribunals and Commissions15 Apr 2015Appeal dismissed
V N Sundararajan Vs Managing Director, Mahindra And Mahindra Ltd
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0107
Tribunals and Commissions15 Apr 2015Petition dismissed
REGIONAL PROVIDENT FUND COMMISSIONER Vs T.Gururaj Rao
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0106
Tribunals and Commissions15 Apr 2015Petition dismissed
REGIONAL PROVIDENT FUND COMMISSIONER Vs T Raghavendrachar
National Consumer Disputes Redressal Commission · 2015 2 CPR 514
Tribunals and Commissions15 Apr 2015Petition disposed
Hinduja Leyland Finance Vs Siba Prasad Swain
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0104
Tribunals and Commissions15 Apr 2015Petition disposed
Tehseen Ahmad Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0103
Tribunals and Commissions15 Apr 2015Petition allowed
Amitava Dutta Vs NATIONAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2015 2 CPR 511
Tribunals and Commissions15 Apr 2015
ORIENTAL INSURANCE COMPANY LTD Vs Ravuri Venkateswarlu
National Consumer Disputes Redressal Commission · 2015 2 CPR 506
Tribunals and Commissions15 Apr 2015Petition allowed
P R Venugopal Vs Raju K S
National Consumer Disputes Redressal Commission · 2015 2 CPR 504
Tribunals and Commissions15 Apr 2015Petition dismissed
DEEPAK KUMAR SINGH Vs Prop Ishwar Dayal Memorial Hospital
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0098
Tribunals and Commissions15 Apr 2015Petition dismissed
Mansuri Pirubhai Gulabbhai Vs Branch Manager, Oriental Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2015 2 CPR 501
Tribunals and Commissions15 Apr 2015
Shreenath Plastopack Ltd Vs Satish U BhaVsar
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0096
Tribunals and Commissions15 Apr 2015
COMMERCIAL MOTORS Vs Gopal Singh Bhandari
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0095
Tribunals and Commissions15 Apr 2015Appeal dismissed
Dhirendra V Sheth Vs Arvind V Sheth
National Consumer Disputes Redressal Commission · 2015 2 CPR 493
Tribunals and Commissions15 Apr 2015Petition dismissed
Devarapally Venkata Laxmana Reddy Vs Divisional Manager, United India Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2015 2 CPR 508
Tribunals and Commissions15 Apr 2015Petition dismissed
A T S Govindarajan Vs CHIEF MANAGER, STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2015 2 CPR 498