Tribunals and Commissions23 Apr 2015
Reliance Life Insurance Co Ltd Vs Narpat Kereng Patel
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0191
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 38 of 68
Tribunals and Commissions23 Apr 2015
Shankar Biva Pawar Vs Maharashtra Electricity Supply Co Ltd
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0190
Tribunals and Commissions23 Apr 2015
HSDC Vs Sat Narain , Rajbir
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0189
Tribunals and Commissions23 Apr 2015Petition dismissed
Kadam Brothers And Developers Vs Sagar Raosaheb Godhare
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0188
Tribunals and Commissions23 Apr 2015
HDFC ERGO GENERAL INSURANCE CO LTD Vs Govind Prasad Gupta
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0187
Tribunals and Commissions23 Apr 2015
LIC OF INDIA Vs Jivraj Bhai P Domadia
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0186
Tribunals and Commissions23 Apr 2015
Kadam Brothers And Developers Vs Unmesh Ganpatrao Sathe
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0183
Tribunals and Commissions23 Apr 2015Revision Petition disposed of
HARYANA SEEDS DEVELOPMENT CORPORATION LTD Vs SANDEEP
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0122
Tribunals and Commissions22 Apr 2015
JALANDHAR IMPROVEMENT TRUSR OPPOSITE SKYLARK HOTEL Vs VEEENA BHANDAR I
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0251
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions22 Apr 2015
HEMA GADODIA Vs CALCUTTA MEDICAL RESEARCH INSTITUTE & 7 ORS.
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0248
Consumer Protection Act, 1986, Section 17 - Jurisdiction of the State Commission
Tribunals and Commissions22 Apr 2015
LIFE INSURANCE CORPORATION OF INDIA Vs SHRI DEEPAK CHHABRA & ANR
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0247
Contract Act, 1872, Section 4 - Communication when complete.
Tribunals and Commissions22 Apr 2015
DR. K.D. SUCHAK & Mrs Geeta K.Suchak Vs HI - LIFE DEVELOPERS PVT. LTD. & ORS
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0238
Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission
Tribunals and Commissions22 Apr 2015Revision Petition allowed.
M/S. V.T. SWITCHGEARS & TRANSFORMERS Vs M/S. RNS AUTOMOBILES
National Consumer Disputes Redressal Commission · 2015 3 CPJ 452
Consumer Protection Act, 1986, Section 2(1)(d), Section 2(1)(d)(II) - Definitions - Definitions
Tribunals and Commissions22 Apr 2015
Jalandhar Improvement Trusr Opposite Skylark Hotel Vs Veeena Bhandari
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0185
Tribunals and Commissions22 Apr 2015
Umesh Ohri Vs ICICI BANK LTD
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0184
Tribunals and Commissions22 Apr 2015Appeal Allowed
RELIANCE GENERAL INSURANCE CO LTD Vs Sudhaben R Patel
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0182
Tribunals and Commissions22 Apr 2015 Petition allowed
Annapurna Medical Training Institute Jaipur Road, Sikar Vs JITENDRA SINGH
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0181
Tribunals and Commissions22 Apr 2015 Complaint allowed.
INDU SHARMA Vs INDRAPRASTHA APOLLO HOSPITAL
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0180
Tribunals and Commissions22 Apr 2015Petition dismissed
Tanjigari Sudhakar Vs M NAGESWARA RAO
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0179
Tribunals and Commissions22 Apr 2015
R K Mining Private Limited Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0178