Tribunals and Commissions01 May 2015
Sona Ceramic Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0020
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 36 of 68
Tribunals and Commissions30 Apr 2015
M/S. BAJAJ ALLIANZ GEN. INS. CO. LTD. Vs SMT. NAGAMMA
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0239
Code of Criminal Procedure, 1973, Section 164 - Recording of confessions and statementsIndian Penal Code, 1860, Section 279, Section 337 - Rash dr
Tribunals and Commissions30 Apr 2015 Application disposed
INDIAN AIRLINES LTD Vs ASHOK GUPTA
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0200
Tribunals and Commissions30 Apr 2015
Ajmer Vidyut Vitran Nigam Ltd Vs KISHAN LAL
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0199
Tribunals and Commissions30 Apr 2015
Sumesh Chawla Vs Jasleen Kaur Kochhar
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0148
Tribunals and Commissions29 Apr 2015
PUNEET VATS Vs M/S. INFORMATICS COMPUTER EDUCATION, GLOBAL CAREERS, GLOBAL CO. & ORS
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0244
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions29 Apr 2015
SADRUDEEN HUSENBHAI KACHCHI & ORS. Vs NEW INDIA ASSURANCE CO. LTD. & ANR
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0242
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions29 Apr 2015
Satish G Kale Vs Unmesh Shiresh Deshpande
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0202
Tribunals and Commissions29 Apr 2015Consumer complaint dismissed.
Fuchasia Developers Pvt Ltd Vs Dlf Commercial Developers Limited
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0159
Tribunals and Commissions29 Apr 2015
E G Pharmaceuticals Vs STATE BANK OF PATIALA
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0155
Tribunals and Commissions29 Apr 2015Revision Petition dismissed
Ajmer Vidyut Vitran Nigam Ltd Vs Keshav Dev Gupta
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0153
Tribunals and Commissions29 Apr 2015
Goldbricks Infrastructure Pvt Ltd Vs Ratankumar
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0152
Tribunals and Commissions29 Apr 2015
N Kabilan Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0124
Tribunals and Commissions28 Apr 2015Dismissed
NATIONAL INSURANCE CO. LTD Vs RAM DIYA
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0245
Motor Vehicles Act, 1988, Section 39, Section 39, Section 192, Section 192, Section 43(2), Section 43(2) - Ne
Tribunals and Commissions28 Apr 2015
DEEP SARAF Vs UNITED INDIA INSURANCE CO. LTD. & ORS.
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0240
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions28 Apr 2015Petition dismissed
MAHALAKSHMI ENTERPRISES Vs Managing Director, Bihar State Schedule Caste Cooperative Development Corpn
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0212
Tribunals and Commissions28 Apr 2015 Petitions dismissed.
Fortune Hybrid Seeds Ltd Vs Bommala Pedda Swamy , Bonathu Bhadru
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0208
Tribunals and Commissions28 Apr 2015 Petition dismissed
Navneet Sama Vs Tranz Canz Overseas Services Pvt Ltd
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0207
Tribunals and Commissions28 Apr 2015
Prakash Singh S/O Sachchidanand Singh Vs Lalita
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0206
Tribunals and Commissions28 Apr 2015Consumer Complaint allowed
Elel Hotels And Investments Ltd Vs ORIENTAL INSURANCE CO
National Consumer Disputes Redressal Commission · (2015) 04 NCDRC CK 0204