Tribunals and Commissions05 May 2015
K C Shah Vs Indu T Patil
National Consumer Disputes Redressal Commission · 2015 2 CPJ 676
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 35 of 68
Tribunals and Commissions05 May 2015
Priti Vaish Vs Raboo
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0083
Tribunals and Commissions05 May 2015
PRAVEEN SHARMA Vs Sneh Deep
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0082
Tribunals and Commissions05 May 2015
Paras Arunbhai Shah Vs NEW INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 2 CPJ 634
Tribunals and Commissions05 May 2015
Mangal Moorti Developers Pvt Ltd Vs Bharat Subedar Chavan
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0080
Tribunals and Commissions05 May 2015
LIFE INSURANCE CORPORATION OF INDIA Vs Thota Srinivasa Babu
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0073
Tribunals and Commissions05 May 2015
Aditya Birla Insurance Brokers Limited Vs RATHNAMMA
National Consumer Disputes Redressal Commission · 2015 2 CPR 843
Tribunals and Commissions05 May 2015
CITIBANK N A Vs Avijit Dasgupta
National Consumer Disputes Redressal Commission · 2015 2 CPR 849
Tribunals and Commissions05 May 2015
Shakti Gas Services Vs Ramesh Bhagwan Rajguru
National Consumer Disputes Redressal Commission · 2015 2 CPR 833
Tribunals and Commissions05 May 2015Petition dismissed
Suresh Chand Rathore Vs Surender Singh Yadav
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0068
Tribunals and Commissions05 May 2015
KEWAL KRISHAN PURI Vs HOUSING BOARD HARYANA
National Consumer Disputes Redressal Commission · 2015 2 CPR 841
Tribunals and Commissions03 May 2015Petition Dismissed
Tata Aig General Insurance Co. Ltd. Vs Neetha Rajendran
National Consumer Disputes Redressal Commission · 2015 2 CPJ 688
Tribunals and Commissions01 May 2015Complaint dismissed.
M/S. INDOSIN LTD. Vs UNITED INDIA INSURANCE LTD.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 679
Consumer Protection Act, 1986, Section 24-A
Tribunals and Commissions01 May 2015
GORAKHPUR DEVELOPMENT AUTHORITY Vs VISHNU DAYAL
National Consumer Disputes Redressal Commission · 2015 2 CPJ 599
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions01 May 2015
PNB METLIFE INDIA INSURANCE COMPANY LTD. Vs ASHA AGARWAL
National Consumer Disputes Redressal Commission · 2015 2 CPJ 666
Consumer Protection Act, 1986, Section 15, Section 21(b) - Appeal - Jurisdiction of the National Commission
Tribunals and Commissions01 May 2015Appeal Dismissed
VIJAY HEALTH CENTRE Vs CHANDRA DAS & ORS.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 578 : 2015 5 ALD 28
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions01 May 2015
HARIHARAN Vs Chandra Das
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0084
Tribunals and Commissions01 May 2015Petition dismissed
Mayur Plaza Co - Operative Housing Society Ltd Vs Akbarali Ali Mohammad Porbunderwala
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0075
Tribunals and Commissions01 May 2015Complaint dismissed
Sterling Generator Pvt Ltd Vs TATA AIG GENERAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0074
Tribunals and Commissions01 May 2015
REGIONAL PROVIDENT FUND COMMISSIONER Vs Shankar U Damke
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0064