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National Consumer Disputes Redressal Commission judgments, 2015

1,345 judgments · page 34 of 68

Tribunals and Commissions07 May 2015

RAZZAK ABDUL KADHER Vs DR. SHOBANA SUKUMAR & ANR

National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0168

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
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Tribunals and Commissions06 May 2015

HUDA & ANR. Vs AMIT MARWAH

National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0182

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
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Tribunals and Commissions05 May 2015

UNION OF INDIA & 2 ORS. Vs ANIL KUMAR GUPTA & ANR.

National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0189

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
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