Tribunals and Commissions14 May 2015Complaint dismissed
Avon Organics Limited Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2016 1 CPJ 40
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 32 of 68
Tribunals and Commissions14 May 2015Petition allowed
Phalguni Das Vs Tapas Dutta
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0017
Tribunals and Commissions14 May 2015
PRITPAL SINGH Vs PUNJAB STATE POWER CORPORATION LTD
National Consumer Disputes Redressal Commission · 2015 2 CPR 795
Tribunals and Commissions14 May 2015
Shanat Paul Vs Reliant Infrastructure Private Limited
National Consumer Disputes Redressal Commission · 2015 2 CPR 792
Tribunals and Commissions14 May 2015Complaint dismissed
AKHTAR BEGUM Vs Secretary, Meerut Development Authority, Meerut, U P
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0013
Tribunals and Commissions14 May 2015
Deluxe Laminates Pvt Ltd Vs U P FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0009
Tribunals and Commissions13 May 2015
JAGDISH CHAND SHARMA Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 2015 2 CPR 814
Tribunals and Commissions13 May 2015
Santosh Saini Vs Sbi Life Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2015 2 CPR 801
Tribunals and Commissions13 May 2015
Dishti Industries Pvt Ltd Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 2 CPR 799
Tribunals and Commissions13 May 2015
Sobha Hibiscus Condominium Vs Shobha Developers Ltd
National Consumer Disputes Redressal Commission · 2015 2 CPR 797
Tribunals and Commissions13 May 2015
Naveen Verma Vs RELIANCE GENERAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 2 CPR 803
Tribunals and Commissions13 May 2015
Sofiya Badar Vs LUCKNOW DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2015 2 CPR 806
Tribunals and Commissions13 May 2015
Subhash Builders Vs Umesh Suresh Jadav
National Consumer Disputes Redressal Commission · 2015 2 CPR 810
Tribunals and Commissions13 May 2015
UNION OF INDIA Vs UMA DEVI
National Consumer Disputes Redressal Commission · 2015 2 CPR 811
Tribunals and Commissions13 May 2015
UNION OF INDIA Vs RAJENDER PRASAD
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0037
Tribunals and Commissions13 May 2015
UNITED INDIA INSURANCE COMPANY LTD Vs Sachin Bhimrao Kamble
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0016
Tribunals and Commissions12 May 2015
PRABHATI LAL Vs NATIONAL SEEDS CORPORATION LTD. & ORS
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0192
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions12 May 2015
PRAMJIT KAUR & 2 ORS. Vs ORIENTAL INSURANCE COMPANY LTD. & 2 ORS
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0191
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions12 May 2015
VINAYAK Vs DR. VIJAY KUMAR HARIRAM NAINDERKAR & 8 ORS LTD..
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0187
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions12 May 2015
MONOTYPE INDIA LTD. & ANR Vs SHAILENDRA VERMA & ANR
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0174
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction