Tribunals and Commissions22 May 2015Petition Dismissed
SULOCHANA DEVI Vs LIC of India and Ors.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0030
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 30 of 68
Tribunals and Commissions22 May 2015Petition Partly Allowed
The Cholamandalam Ms General Insurance Co. Ltd. Vs Sandeep Joshi
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0029
Tribunals and Commissions22 May 2015
Manmohan Nanda Vs United India Insurance Co. Ltd. And Ors.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0027
Tribunals and Commissions21 May 2015
KSHETRIYA SHREE GANDHI ASHRAM Vs PUNJAB NATIONAL BANK & ORS.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0180
Banking Regulation Act, 1949, Section 21, Section 35A - Power of Reserve Bank to control advances by banking companies - Power of the Reserve Bank to give directionsConsume
Tribunals and Commissions21 May 2015
NEW INDIA ASSURANCE CO. LTD. Vs PAVE INFRASTRUCTURES PVT. LTD.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0161
Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission
Tribunals and Commissions21 May 2015
PUNE ZILLA MADYAWARTI SAHAKARI BANK LIMITED & 2 ORS Vs ASHOK BAYAJI GHOGAR E
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0160
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions21 May 2015
KSHETRIYA SHREE GANDHI ASHRAM Vs PUNJAB NATIONAL BANK & ORS
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0159
Consumer Protection Act, 1986, Section 24-A
Tribunals and Commissions21 May 2015
L.I.C OF INDIA Vs SOHANI DEVI
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0158
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions21 May 2015Appeals Partly allowed
POST GRADUATE INSTITUTE OF MEDIAL Vs AMIT SARKAR & ORS.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 357 : 2015 3 RCR(Civ) 410
Consumer Protection Act, 1986, Section 12 - Manner in which complaint shall be made.
Tribunals and Commissions21 May 2015Appeal dismissed
Amit Sarkar Vs Pgimer
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0061
Tribunals and Commissions21 May 2015
SATYA PRAKASH GUPTA Vs BRITISH AIRWAYS
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0060
Tribunals and Commissions21 May 2015Appeal dismissed
ARVIND Vs Gunashekaran
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0008
Tribunals and Commissions20 May 2015
M/S. ADANI POWER MAHARASHTRA LIMITED & ANR Vs ORIENTAL INSURANCE CO. LTD. & ANR
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0186
Consumer Protection Act, 1986, Section 12 - Manner in which complaint shall be made.
Tribunals and Commissions20 May 2015
BANK OF BARODA Vs SAVINDER KAUR
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0183
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002, Section 27, Section 17, Section 13(4) - Penalties - Right to appeal - En
Tribunals and Commissions20 May 2015
JEETENDER KAUR Vs NOIDA AUTHORITY
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0179
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions20 May 2015
AMOL SHARMA & ANR. Vs MAHIMA REAL ESTATE PVT. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 468
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions20 May 2015
ORIENTAL INSURANCE CO. LTD. Vs NATIONAL BULK HANDLING CORPORATION LTD.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 470
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions20 May 2015
Skoda Auto India Private Limited Vs Lata Jain And Ors.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0059
Tribunals and Commissions20 May 2015
Neetaben Mukund Shah And Ors. Vs Birla Sun Life Insurance Company Limited And Ors.
National Consumer Disputes Redressal Commission · 2015 2 CPR 720
Tribunals and Commissions19 May 2015
B.T. SRIDHAR & ANR Vs VOKALIGARA SANGHA & ORS
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0185
Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission