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National Consumer Disputes Redressal Commission judgments, 2015

1,345 judgments · page 28 of 68

Tribunals and Commissions26 May 2015

UNION OF INDIA Vs AJAY KUMAR AGARWALLA & ANR

National Consumer Disputes Redressal Commission · 2015 3 CPJ 242

Railways Act, 1989, Section 100, Section 103 - Responsibility as carrier of luggage - Extent of monetary liability In respect of any consignment
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Tribunals and Commissions26 May 2015

AU FINANCIER (INDIA) LTD Vs MANGI LAL

National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0127

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
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Tribunals and Commissions25 May 2015

M/S. SONY INDIA PVT. LTD Vs K. SANESH & ORS

National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0153

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
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Tribunals and Commissions25 May 2015

LIC OF INDIA & ORS. Vs ASHA DEVI & ORS

National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0138

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
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