Tribunals and Commissions25 May 2015
KRISHAN KUMAR Vs UTTRI HARYANA BIJLI VITRAN NIGAM LTD. & ANR.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 296
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 29 of 68
Tribunals and Commissions25 May 2015
JAGDEEP ARORA Vs LIFE INSURANCE CORPORATION OF INDIA & ORS.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 341
Insurance Act, 1938, Section 45 -Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions25 May 2015
UNITED INDIA INSURANCE CO. LTD. Vs D.A.V. CENTENARY PUBLIC SCHOOL ANOOPGARH & ANR.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 227
Motor Vehicles Act, 1939, Section 6, Section 6(3), Section 7 - Restrictions on the holding of driving licences - Restrictions on the holding of driving licences - Grant of drivi
Tribunals and Commissions25 May 2015Petition disposed
NEW INDIA ASSURANCE CO LTD Vs Modi Mangaldas Talakchand
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0036
Tribunals and Commissions25 May 2015
R M Gautam Vs Master Nav Khshitij
National Consumer Disputes Redressal Commission · 2015 3 CPJ 351
Tribunals and Commissions22 May 2015
M/S. SHAGUN PHARMACEUTICALS Vs UNITED INDIA INSURANCE CO. LTD. & ANR
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0157
Consumer Protection Act, 198, Section 21, Section 19, Section 15, Section 17
Tribunals and Commissions22 May 2015
SHYAMLAL NAPIT Vs UNITED INDIA INSURANCE COMPANY LTD. & 3 ORS.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0156
Consumer Protection Act, 1986, Section 24-A
Tribunals and Commissions22 May 2015
NEW INDIA ASSURANCE CO. LTD. & ANR Vs M/S. SOAMI HANDLOOM SHAWLS
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0154
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions22 May 2015
PROFESSIONAL COURIERES Vs R. KALIYAMOORTHY & ANR
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0143
Consumer Protection Act, 1986, Section 27 - Penalties
Tribunals and Commissions22 May 2015
PURA RAM DHAKA Vs HEAD MASTER, PRADHAN POST OFFICE & 2 ORS
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0142
Consumer Protection Act, 1986, Section 12 - Manner in which complaint shall be made.
Tribunals and Commissions22 May 2015
LITUN PRADHAN Vs NEELACHAL INSTITUTE OF MEDICAL SCIENCE
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0137
Consumer Protection Act, 1986, Section 21(b - Jurisdiction of the National Commission
Tribunals and Commissions22 May 2015
LOKMAN AHMED BUX Vs CITICORP FINANCE (INDIA) LTD. & ORS
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0136
Consumer Protection Act, 1986, Section 21(b), Section 2(1)(d) - Jurisdiction of the National Commission - Definitions
Tribunals and Commissions22 May 2015
FORTIS HEALTHCARE INDIA LTD Vs TARLOK SINGH
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0129
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions22 May 2015
SIR GANGA RAM HOSPITAL Vs SMT. PRAKASH RANI NAYYAR & ORS
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0126
Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission
Tribunals and Commissions22 May 2015
B. SUBBARAO Vs M/S. SUN PHARMACEUTICALS LTD. & ORS
National Consumer Disputes Redressal Commission · 2015 3 CPJ 219
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions22 May 2015
MANAGING DIRECTOR, ARMY WELFARE Vs RAJ KUMAR DHINGRA
National Consumer Disputes Redressal Commission · 2015 3 CPJ 376
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions22 May 2015
M.OBAIDUR RAHMAN Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 474
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions22 May 2015
NEW INDIA ASSURANCE CO LTD Vs NIRANJAN SINGH
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0038
Tribunals and Commissions22 May 2015
Kapil Kulshrestha Vs Om Prakash And Ors.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0032
Tribunals and Commissions22 May 2015Petition Dismissed
PROFESSIONAL COURIERS Vs R. Kaliyamoorthy And Ors.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0031