Tribunals and Commissions28 May 2015
BALWAN SINGH Vs Chairman And Managing Director, Industrial Development Bank Of India And Ors.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0026
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 27 of 68
Tribunals and Commissions28 May 2015Appeal Partly Allowed
M2k Developers (P) Ltd. Vs Deepti And Ors.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0025
Tribunals and Commissions28 May 2015
Lords Polymer (I) Pvt. Ltd. Vs Oriental Insurance Co. Ltd. and Ors.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0024
Tribunals and Commissions28 May 2015
D.C. Mittal And Ors. Vs Union of India And Ors.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0023
Tribunals and Commissions28 May 2015
Health Secretary, Ministry Of Health And Ors. Vs K. Albert And Ors.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0022
Tribunals and Commissions28 May 2015
Sbi Cards And Payment Services Pvt Ltd Vs Dwijendra Narayan Deb
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0005
Tribunals and Commissions28 May 2015
PNB Vs Rupa Mahajan Pahwa
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0004
Tribunals and Commissions28 May 2015
Yash Paul Ahuja Vs Chief Branch Manager, Punjab National Bank
National Consumer Disputes Redressal Commission · 2016 1 CPJ 23
Tribunals and Commissions27 May 2015
THE ORIENTAL INSURANCE CO. LTD. & ANR Vs AMRIT KAUR & ORS
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0194
Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission
Tribunals and Commissions27 May 2015
UHBVNL, PANCHKULA & 3 ORS. Vs SOM PARKASH BAWA
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0151
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions27 May 2015
THE ORIENTAL INSURANCE CO. LTD & ANR Vs AMRIT KAUR & ORS
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0148
Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission
Tribunals and Commissions27 May 2015
NEW INDIA INSURANCE CO. LTD. Vs VINAY KUMAR PANDY
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0131
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions27 May 2015
EMAAR MGF LAND LTD. & ANR. Vs DILSHAD GILL
National Consumer Disputes Redressal Commission · 2015 3 CPJ 329
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions27 May 2015
UNITED INDIA INSURANCE CO. LTD. Vs M/S. SANDI COLD STORAGE PVT. LTD.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 382
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions27 May 2015
M/S. PYRAMID ARCADES PVT. LTD. & ORS. Vs NANDLAL KRISHNANI
National Consumer Disputes Redressal Commission · 2015 3 CPJ 372
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions27 May 2015Petition dismissed
Swami Vivekanand Regional Spine Centre Vs DAULAT SINGH
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0046
Tribunals and Commissions27 May 2015Petition dismissed
R C Grover Vs TATA MOTORS LTD
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0045
Tribunals and Commissions27 May 2015Petition dismissed
DELHI DEVELOPMENT AUTHORITY Vs G C Arora
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0034
Tribunals and Commissions26 May 2015
manu V.S. Vs DR. AKHILESH KUMAR & ANR
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0176
Consumer Protection Act, 1986, Section 12 - Manner in which complaint shall be made.
Tribunals and Commissions26 May 2015
VARSHA GAJJAR Vs DR. TIWARI'S MATERNITY & NURSING HOME & ANR.
National Consumer Disputes Redressal Commission · (2015) 05 NCDRC CK 0150
Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission