Tribunals and Commissions26 Mar 2015Petition dismissed
Motia Construction Limited Vs Captain Bhagat Singh
National Consumer Disputes Redressal Commission · 2015 2 CPR 320
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 49 of 68
Tribunals and Commissions25 Mar 2015Appeal allowed
NEW INDIA ASSURANCE CO LTD Vs Ashminder Pal Singh
National Consumer Disputes Redressal Commission · 2015 2 CPJ 758
Tribunals and Commissions25 Mar 2015Appeal allowed
Leela G Nair Vs K P Haridas
National Consumer Disputes Redressal Commission · 2015 2 CPJ 763 : 2015 5 ALD 392
Tribunals and Commissions25 Mar 2015
PUNJAB NATIONAL BANK Vs Win Poly Filaments Pvt Ltd
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0119
Tribunals and Commissions25 Mar 2015Petition allowed
STANDARD CHARTERED BANK Vs Himanshu Sharma
National Consumer Disputes Redressal Commission · 2015 2 CPJ 757
Tribunals and Commissions25 Mar 2015Petition dismissed
Shiva Real Estates Vs Ritu Verma
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0117
Tribunals and Commissions25 Mar 2015
SURINDER SINGH Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2015 2 CPJ 730
Tribunals and Commissions25 Mar 2015
JAGRUT NAGRIK Vs Cargo Motors Pvt Ltd
National Consumer Disputes Redressal Commission · 2015 3 CPJ 1
Tribunals and Commissions25 Mar 2015
M/S. JCB INDIA LTD. Vs RAM KUMAR & ANR.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 433
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions25 Mar 2015
GURMEET KAUR @ MEETO & ANR. Vs LIC OF INDIA
National Consumer Disputes Redressal Commission · 2015 3 CPJ 426
Tribunals and Commissions24 Mar 2015Petition dismissed
CHIEF POST MASTER Vs Prem Sagar Kukreja
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0112
Tribunals and Commissions24 Mar 2015Petition disposed
Neelam Yeshwant Aldankar Vs TRIMURTI BUILDERS
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0111
Tribunals and Commissions24 Mar 2015
Ashik Jitendra Bhuta Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 2 CPJ 736
Tribunals and Commissions24 Mar 2015
Oriental Bank Commerce Vs Regional Manager , Bimla
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0109
Tribunals and Commissions24 Mar 2015
Bhanumati S Chandan Vs Sudev Ventures
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0108
Tribunals and Commissions24 Mar 2015Petition dismissed
Principal Secretary To Government, Finance (Pension) Department Vs S Balasubramanian
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0107
Tribunals and Commissions24 Mar 2015
M/S. CADBURY INDIA LTD. & ANR. Vs GRAHAK PARISHAD & ANR.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 754
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions24 Mar 2015Appeal Disposed
Emaar Mgf Land Limited Vs Banga Constructions Private Limited
National Consumer Disputes Redressal Commission · 2015 2 CPR 353
Tribunals and Commissions24 Mar 2015
S RAVI KUMAR Vs Kavisha Fine Homes Pvt Ltd
National Consumer Disputes Redressal Commission · 2015 2 CPR 356
Tribunals and Commissions24 Mar 2015
NEW INDIA ASSURANCE CO LTD Vs Konark Wood Panels Ltd
National Consumer Disputes Redressal Commission · 2015 2 CPR 159