Tribunals and Commissions19 Mar 2015Petition dismissed
Santosh Vithalrao Zungure Vs Executive Engineer, M S E B
National Consumer Disputes Redressal Commission · 2015 2 CPJ 733
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 51 of 68
Tribunals and Commissions19 Mar 2015Petition allowed
Managing Director, Escorts Ltd Vs SUNDER SINGH
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0169
Tribunals and Commissions19 Mar 2015Revision Petition
CHIEF POST MASTER GENERAL Vs Tej Narain Mishra
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0168
Tribunals and Commissions19 Mar 2015
CHANCHALA THEJOMAYA Vs SHEIKH MOHAMMED HANEEF & ORS.
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0082
Apartment Ownership Act, 1972, Section 2
Tribunals and Commissions19 Mar 2015
BANK OF INDIA Vs SUDERSHAN KUMAR MITTAL
National Consumer Disputes Redressal Commission · 2015 2 CPJ 221
Code of Civil Procedure, 1908, Section 60 - Property liable to attachment and sale in execution of decreeContract Act, 1872, Section 171 - General lien of bankers, fact
Tribunals and Commissions19 Mar 2015
AMAN RANA Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 656
Motor Vehicles Act, 1988, Section 14(2)(b), Section 14(2)(b) - Currency of licences to drive motor vehicles
Tribunals and Commissions19 Mar 2015
VIMHANS HOSPITAL & ANR. Vs ANAND KUMAR JHA & ORS.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 316
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions19 Mar 2015Petition dismissed
Manager, Om Logistics Limited Vs Naveen Anchalia
National Consumer Disputes Redressal Commission · 2015 2 CPR 180
Tribunals and Commissions17 Mar 2015Petition allowed
NATIONAL INSURANCE CO LTD Vs Ghanshyam Sharm
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0167
Tribunals and Commissions17 Mar 2015Petition allowed
NATIONAL INSURANCE CO LTD Vs Kajod Meena
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0166
Tribunals and Commissions17 Mar 2015
NEW INDIA ASSURANCE CO LTD Vs Combined Medical Institute Private Ltd
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0165
Tribunals and Commissions17 Mar 2015Petition dismissed
TARUN KUMAR BANERJEE Vs Chief Manager, Bank Of India
National Consumer Disputes Redressal Commission · 2015 3 CPJ 13
Tribunals and Commissions17 Mar 2015Petition dismissed
Microtek International Pvt Ltd Vs Sanjay Varshney
National Consumer Disputes Redressal Commission · 2015 2 CPJ 532
Tribunals and Commissions17 Mar 2015
SHRIRAM GENERAL INSURANCE CO LTD Vs Gurshinder Singh , Accurate Inverstigator And Recovery Agency
National Consumer Disputes Redressal Commission · 2015 2 CPJ 750
Tribunals and Commissions17 Mar 2015
DR. HARI RAM GUPTA & ANR. Vs ASHOK KUMAR RAWAT & ORS.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 71 : 2015 5 ALD 3
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions17 Mar 2015
JASPAL KAUR & ANR. Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2015 2 CPJ 727
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions16 Mar 2015Petition dismissed
Shah Dilip Kumar Jayantilal Vs Shobhaben Ambadas Potbatini
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0147
Tribunals and Commissions16 Mar 2015Petition allowed
Icici Prudential Life Insurance Company Ltd Vs Preeti Prasad
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0146
Tribunals and Commissions16 Mar 2015
Ashoka Investment Co Vs United Tower India Pvt Ltd
National Consumer Disputes Redressal Commission · 2015 3 CPJ 79
Tribunals and Commissions16 Mar 2015Petition dismissed
Pracharya, Udit Narain Snatkottar Mahavidhyalaya Vs Senior Branch Manager, National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2015 2 CPJ 761