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National Consumer Disputes Redressal Commission judgments, 2015

1,345 judgments · page 53 of 68

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Tribunals and Commissions13 Mar 2015Petition Allowed

NATIONAL INSURANCE CO. LTD. Vs Ganga Ram Chaturbhuj (Huf)

National Consumer Disputes Redressal Commission · 2015 2 CPJ 541

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Tribunals and Commissions12 Mar 2015Petition dismissed

Dhinendra Nath Basak Vs UCO BANK

National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0155

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Tribunals and Commissions12 Mar 2015

M/S. OM CONCRETE PRODUCTS PVT. LTD. Vs GURMEET SINGH

National Consumer Disputes Redressal Commission · 2015 2 CPJ 641

Constitution of India, Article 226 - Power of High Courts to Issue certain writs
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Tribunals and Commissions12 Mar 2015

S.P. SHARMA Vs NATIONAL FERTILIZER LTD. & ORS.

National Consumer Disputes Redressal Commission · 2015 2 CPJ 710

Consumer Protection Act, 1986, Section 21 (b) - Jurisdiction of the National Commission
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Tribunals and Commissions12 Mar 2015Petition Dismissed

Balvantkumar Gyanchand Mittal Vs NETWORTH STOCK BROKING LTD.

National Consumer Disputes Redressal Commission · 2015 2 CPJ 535 : 2015 2 CPR 104

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Tribunals and Commissions12 Mar 2015Petition disposed

Sethi Housing (India) Pvt Ltd Vs Jml Motors Pvt Ltd

National Consumer Disputes Redressal Commission · 2015 2 CPR 99

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Tribunals and Commissions12 Mar 2015Petition dismissed

Latha Venugopal Vs THANKAMMA

National Consumer Disputes Redressal Commission · 2015 2 CPR 106

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Tribunals and Commissions12 Mar 2015Petition disposed

Treasury Office And Member Secretary Vs Kapur Chand Jain

National Consumer Disputes Redressal Commission · 2015 2 CPR 102

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Tribunals and Commissions11 Mar 2015Appeal allowed

JET AIRWAYS (INDIA) LTD Vs M V V S Murthi

National Consumer Disputes Redressal Commission · 2015 3 CPJ 32

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Tribunals and Commissions11 Mar 2015Petition allowed

AGRA DEVELOPMENT AUTHORITY Vs SARDAR BHAGAT SINGH

National Consumer Disputes Redressal Commission · 2015 3 CPJ 121

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Tribunals and Commissions11 Mar 2015Petition allowed

LIC OF INDIA Vs G Sahsi Kalavathamma

National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0159

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Tribunals and Commissions11 Mar 2015

LALIT NARAIN CHAUHAN Vs BALLIA ETWASH GRAMIN & ORS.

National Consumer Disputes Redressal Commission · 2015 2 CPJ 652

Constitution of India, Article 226 - Power of High Courts to Issue certain writs
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Tribunals and Commissions11 Mar 2015

LIC OF INDIA & ANR. Vs G. SAHSI KALAVATHAMMA

National Consumer Disputes Redressal Commission · 2015 2 CPJ 703

Constitution of India, Article 226 - Power of High Courts to Issue certain writs
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Tribunals and Commissions11 Mar 2015

RAM NEWAS GARG Vs NAGAR NIGAM, KANPUR & ANR.

National Consumer Disputes Redressal Commission · 2015 3 CPJ 204

Constitution of India, Article 226 - Power of High Courts to Issue certain writs
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Tribunals and Commissions11 Mar 2015Petition disposed

Ishwarappa Shankarappa Mane Vs Annasaheb Shivappa Savekar

National Consumer Disputes Redressal Commission · 2015 2 CPR 94

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Tribunals and Commissions11 Mar 2015Petition dismissed

Analytical Technologies Ltd Vs Maneesha Pattan Shetti

National Consumer Disputes Redressal Commission · 2015 2 CPR 90

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Tribunals and Commissions10 Mar 2015Petition dismissed

K Pushpa Leela Vs Divisional Engineer (De), Apspdcl

National Consumer Disputes Redressal Commission · 2015 2 CPJ 637

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Tribunals and Commissions10 Mar 2015Petition dismissed

Khimanibai Sohanlal Mehta Vs NEW INDIA INSURANCE COMPANY

National Consumer Disputes Redressal Commission · 2015 2 CPJ 654

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Tribunals and Commissions10 Mar 2015Petition dismissed

Abee Associates Vs Paradise Heights Chs Ltd

National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0138

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Tribunals and Commissions10 Mar 2015

M/S. JAI MATA SPINNERS LTD. Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2015 3 CPJ 35

Constitution of India, Article 226 - Power of High Courts to Issue certain writs
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