Tribunals and Commissions10 Mar 2015
HANDA COLD STORAGE & ANR. Vs KULDIP SINGH & 2 ORS.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 725
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 54 of 68
Tribunals and Commissions10 Mar 2015
PANNA LAL KANKARIA & SONS Vs H.D.F.C. BANK LTD.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 705
Indian Penal Code, 1860, Section 420, Section 468, Section 467, Section 406 - Cheating and dishonestly inducing delivery of property - Forgery for pur
Tribunals and Commissions10 Mar 2015
MOHAR SINGH & ANR. Vs RAJENDRA @ RAJU
National Consumer Disputes Redressal Commission · 2015 2 CPJ 650
Indian Penal Code, 1860, Section 420 -Indian Medical Council Act, 1933, Section 15(3)
Tribunals and Commissions10 Mar 2015
UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD. Vs RIZWAN KHAN & ANR.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 659
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions10 Mar 2015
SHRI RAM MURTI SMARAK INSTITUTE OF MEDICAL SCIENCES Vs RADHEY SHYAM & ANR.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 151
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions10 Mar 2015
HARYANA STATE PHARMACY COUNCIL Vs SHEELA DEVI & ANR.
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0038
Pharmacy Act, 1948, Section 38 - Bar of other jurisdiction
Tribunals and Commissions10 Mar 2015Petition dismissed
Ramesh Dani Vs Sunit Enterprises
National Consumer Disputes Redressal Commission · 2015 2 CPR 74
Tribunals and Commissions10 Mar 2015Petition dismissed
Iffco Tokio Genl Ins Co Ltd Vs Kana Rupa Chhanga
National Consumer Disputes Redressal Commission · 2015 2 CPR 71
Tribunals and Commissions09 Mar 2015Appeal allowed
STATE BANK OF INDIA Vs Chattisgarh State Laghu Vanopaj (Vyapar Vikas) Cooperative Society
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0141
Tribunals and Commissions09 Mar 2015Petition dismissed
NEW INDIA ASSURANCE CO LTD Vs Gobind Ram Khemchand
National Consumer Disputes Redressal Commission · 2015 3 CPJ 42
Tribunals and Commissions09 Mar 2015Petition disposed
SHRIRAM TRANSPORT FINANCE CO LTD Vs Bapu Appa Suryawanshi
National Consumer Disputes Redressal Commission · 2015 3 CPJ 176
Tribunals and Commissions09 Mar 2015Petition dismissed
Srs Real Estate Limited Vs Renu W/O Sanjeev Kumar Singla
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0127
Tribunals and Commissions09 Mar 2015Petition disposed
Manas Developers Vs Madhur Arjun Bhabal
National Consumer Disputes Redressal Commission · 2015 3 CPJ 192
Tribunals and Commissions09 Mar 2015
HARYANA AGRO INDUSTRIES CORPORATION LTD Vs NARINDER SINGH
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0125
Tribunals and Commissions09 Mar 2015Petition disposed
Life Insurence Corporation Of India Vs GULAB SINGH CHAUHAN
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0124
Tribunals and Commissions09 Mar 2015Petition dismissed
ASHWANI KUMAR Vs Ford India Pvt Ltd
National Consumer Disputes Redressal Commission · 2015 3 CPJ 198
Tribunals and Commissions09 Mar 2015Petition dismissed
AIR INDIA Vs Geetika Sachdeva
National Consumer Disputes Redressal Commission · 2015 3 CPJ 185
Tribunals and Commissions09 Mar 2015
DR. S. K. GUPTA (DECEASED) Vs MS. NEETU TYAGI & ANR.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 686 : 2015 5 ALD 44
Consumer Protection Act, 1986, Section 21 - Jurisdiction of the National Commission
Tribunals and Commissions09 Mar 2015
LIC OF INDIA Vs GULAB SINGH CHAUHAN
National Consumer Disputes Redressal Commission · 2015 3 CPJ 194
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions09 Mar 2015
JIVRAJBHAI BHIKHABHAI KAKADIA & ORS. Vs AUTHORISED SIGNATORY MEGA
National Consumer Disputes Redressal Commission · 2015 2 CPJ 715
Consumer Protection Act, 1986, Section 13, Section 13(1)C - Procedure on admission of complaint - Procedure on admission of complaint