Tribunals and Commissions03 Mar 2015
UNITED INDIA INSURANCE COMPANY LTD Vs Jagan Nath Thapar
National Consumer Disputes Redressal Commission · 2015 2 CPR 40
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 56 of 68
Tribunals and Commissions03 Mar 2015Petition dismissed
Sou Supriya (Jyoti) Ramkrishna (Awadhut) Deshpande Vs Sou Archana Ajit Kulkarni
National Consumer Disputes Redressal Commission · 2015 2 CPR 24
Tribunals and Commissions02 Mar 2015Petition dismissed
GURDIAL SINGH Vs Ludhiana Imrovement Trust
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0137
Tribunals and Commissions02 Mar 2015Petition allowed
Emirates Vs Desraj Malhotra
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0136
Tribunals and Commissions02 Mar 2015Petition dismissed
Estae Officer, Punjab Urban And Development Authority Patiala Vs Suriner Kamboj And Company
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0135
Tribunals and Commissions02 Mar 2015Petition dismissed
Mukund Damodar Raghuvir Gurukurpa Vs Cidco Ltd Cidco Bhawan
National Consumer Disputes Redressal Commission · 2015 3 CPJ 29
Tribunals and Commissions02 Mar 2015
NATIONAL INSURANCE CO. LTD. Vs PRAFULABEN SHAH
National Consumer Disputes Redressal Commission · 2015 2 CPJ 649
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions02 Mar 2015
ORIENTAL INSURANCE CO. LTD. Vs TARA
National Consumer Disputes Redressal Commission · 2015 2 CPJ 661
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions02 Mar 2015Petition disposed
NEELAM GUPTA Vs Onida Swtich Gear
National Consumer Disputes Redressal Commission · 2015 2 CPR 17
Tribunals and Commissions02 Mar 2015Petition dismissed
Manager, Zila Khadi Gramin Udhyog Board Vs Sughomdh Tiwari
National Consumer Disputes Redressal Commission · 2015 2 CPR 14
Tribunals and Commissions02 Mar 2015Appeal allowed
B S Sharma Vs M P Housing Board
National Consumer Disputes Redressal Commission · 2015 2 CPR 6
Tribunals and Commissions27 Feb 2015Petition allowed
Iffco -Tokio General Insurance Company Ltd Vs Beena Raghav
National Consumer Disputes Redressal Commission · 2015 3 CPJ 75
Tribunals and Commissions27 Feb 2015
SHIV BEHARI SHARMA Vs Suraj Prakash Agrawal
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0107
Tribunals and Commissions27 Feb 2015
UNITED INDIA INSURANCE COMPANY LTD Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0098
Tribunals and Commissions27 Feb 2015Petition allowed
S D O , Uhbvnl Vs BHAGWAN SINGH
National Consumer Disputes Redressal Commission · 2015 2 CPJ 699
Tribunals and Commissions26 Feb 2015Complaint dismissed
Tarsem Goel Vs PUNJAB AND SINDH BANK
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0112
Tribunals and Commissions26 Feb 2015Petition dismissed
Vajsurbhai Amarabhai Vala Vs ICICI LOMBARD GENERAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0103
Tribunals and Commissions26 Feb 2015Petition disposed
NEW INDIA ASSURANCE CO LTD Vs Punjab State Power Co Ltd
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0102
Tribunals and Commissions26 Feb 2015Petition dismissed
Manoj D Randive Vs Dev -Ashish
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0101
Tribunals and Commissions26 Feb 2015Petition allowed
NATIONAL INSURANCE CO LTD Vs MOHINDER SINGH
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0100