Tribunals and Commissions26 Feb 2015Petition dismissed
ORIENTAL INSURANCE CO LTD Vs Raj Nandan Tiwari
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0099
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 57 of 68
Tribunals and Commissions26 Feb 2015
M/S. PRAKASH SCANNER Vs WATTHOUR SYSTEM
National Consumer Disputes Redressal Commission · 2015 3 CPJ 239
Consumer Protection Act, 1986, Section 19, Section 2(1)(d) - Appeals - Definitions
Tribunals and Commissions26 Feb 2015Petition Allowed
Goyal Motors And Ors. Vs Arvind Gupta And Ors.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 506
Tribunals and Commissions25 Feb 2015Petition allowed
Telco Construction Equipment Company Ltd Vs RAJENDRA PRASAD
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0111
Tribunals and Commissions25 Feb 2015Petition dismissed
Tmt P Susila Vs Tamil Nadu State Housing Board, Chennai
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0110
Tribunals and Commissions25 Feb 2015Petition dismissed
ATUL KUMAR Vs Ravikant Sahu
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0109
Tribunals and Commissions24 Feb 2015
A.J. Mohammad Shah @ A.J. Shanavas & Anr. Vs Kerala Institute of Medical Science (KIMS) & Ors
National Consumer Disputes Redressal Commission · 2015 3 CPJ 155 : 2015 5 ALD 16
Consumer Protection Act, 1986, Section 2(1)(g), Section 21(a)(ii), Section 14(1)d) - Definitions - Jurisdiction of the National Commission - Findings of the District Forum
Tribunals and Commissions24 Feb 2015
Super Lable Mfg Co Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0108
Tribunals and Commissions24 Feb 2015Petition allowed
India Air(Air India) Ltd Vs Arvind Pandalai
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0106
Tribunals and Commissions24 Feb 2015
C Jaya Pal Reddy Vs Appolo Hospital
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0105
Tribunals and Commissions24 Feb 2015Petition dismissed
STATE BANK OF INDIA Vs Bhukan Saran
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0104
Tribunals and Commissions24 Feb 2015
C Pratap Reddy Vs C Jaypal Reddy
National Consumer Disputes Redressal Commission · 2015 3 CPJ 163
Tribunals and Commissions24 Feb 2015Petition dismissed
Ram Lautan Singh Vs Asgar Aki
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0083
Tribunals and Commissions24 Feb 2015
A P Raji Swagruha Corporation Ltd Vs Baswa Jagadeeswara Rao
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0082
Tribunals and Commissions24 Feb 2015Petition disposed
A P Raji Swagruha Corporation Ltd Vs Seela Krishna Rao
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0081
Tribunals and Commissions24 Feb 2015Complaint dismissed
Nalagarh Steel Rolling Mills Pvt Ltd Vs I C I C I Lombared General Insurance Co Ltd
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0080
Tribunals and Commissions24 Feb 2015
A.J. MOHAMMAD SHAH @ A.J. SHANAVAS & ANR. Vs KERALA INSTITUTE OF MEDICAL SCIENCE (KIMS) & ORS.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 155 : 2015 5 ALD 16
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions24 Feb 2015
NALAGARH STEEL ROLLING MILLS PVT . LTD Vs I.C.I.C.I LOMBARED GENERAL INSURANCE CO.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 167
Consumer Protection Act, 1986, Section 2(1)(d)(II) - Definitions
Tribunals and Commissions23 Feb 2015
Tata Aig General Insurance Co Ltd Vs Bhagwant Singh Chadha
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0116
Tribunals and Commissions23 Feb 2015Petition dismissed
PFIZER LIMITED Vs Gopi Krishan Atri
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0093