Tribunals and Commissions19 Feb 2015
ORIENTAL BANK OF COMMERCE Vs Mahabir Prasad Keshavdeo Kedia
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0139
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 59 of 68
Tribunals and Commissions19 Feb 2015
SYNDICATE BANK Vs Brij Kapoor
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0138
Tribunals and Commissions19 Feb 2015Petition Dismissed
MANOHAR LAL Vs Govt. of India and Ors.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 294
Tribunals and Commissions18 Feb 2015Appeal dismissed
SECRETARY, KERALA STATE HOUSING BOARD Vs K N P Kurup
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0115
Tribunals and Commissions18 Feb 2015
Yoganand Naik Vs Cholamandalam Investment Finance Company Ltd
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0078
Tribunals and Commissions18 Feb 2015
Tata Aia Life Insurance Co Ltd Vs Leelawati Nayak
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0077
Tribunals and Commissions18 Feb 2015
SAHARA AIRLINES LTD Vs Jayant Rath
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0076
Tribunals and Commissions18 Feb 2015
UNITED INDIA INSURANCE CO LTD Vs Anil Batta
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0075
Tribunals and Commissions18 Feb 2015
Nagar Parishad Alwar Vs Rajnath Gupta
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0074
Tribunals and Commissions18 Feb 2015
ARUNA SAINI Vs SBI GENERAL INSURANCE COMPANY LIMITED & ORS.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 610
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions18 Feb 2015
ALKESH SAINI & ORS. Vs SBI GENERAL INSURANCE COMPANY LIMITED & ORS.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 18
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions18 Feb 2015
LUCKNOW DEVELOPMENT AUTHORITY Vs SALEEM AHMED
National Consumer Disputes Redressal Commission · 2015 2 CPJ 204
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions18 Feb 2015
SAYEED ALI GULAM ALI Vs DR. GEETA MALU
National Consumer Disputes Redressal Commission · 2015 3 CPJ 46
Cantonments Act, 1924, Section 338
Tribunals and Commissions17 Feb 2015
K D Kothiyal Vs Phool Kaul
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0073
Tribunals and Commissions17 Feb 2015
VIJAYA BANK Vs M S Narayana Rao
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0072
Tribunals and Commissions17 Feb 2015
Mallika Verma Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0071
Tribunals and Commissions17 Feb 2015
STATE BANK OF INDIA Vs R C Srivastava
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0070
Tribunals and Commissions17 Feb 2015
Bajaj Allinz Life Insurance Co Ltd Vs VIRENDER SINGH
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0069
Tribunals and Commissions17 Feb 2015
Kashyap Vijay Deshpande Vs Shridhar S Paradkar
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0068
Tribunals and Commissions17 Feb 2015
BAJAJ ALLINZ LIFE INSURANCE CO. LTD. & ANR. Vs VIRENDER SINGH
National Consumer Disputes Redressal Commission · 2015 2 CPJ 701
Constitution of India, Article 226 - Power of High Courts to Issue certain writs