Tribunals and Commissions13 Feb 2015Petition dismissed
Shewa Apartments Co -Operative Housing Society Ltd Vs Ahuja Properties Private Ltd
National Consumer Disputes Redressal Commission · 2015 2 CPJ 255
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 61 of 68
Tribunals and Commissions13 Feb 2015
RUGHA RAM Vs NEW INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0132
Tribunals and Commissions13 Feb 2015Petition allowed
Paris Grih Nirman Sahakari Sansthan Mydt Vs Nimba Ji Pawar
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0131
Tribunals and Commissions13 Feb 2015Petition dismissed
Khubchand Hemandas Setpal Vs Shewa Apartments Co -Operative Housing Society Ltd
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0114
Tribunals and Commissions13 Feb 2015
VIKAS JAIN & ORS. Vs RELIANCE CAPITAL LTD. & ANR.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 190
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions13 Feb 2015Petition dismissed
Suhinder Kaur Vs OMAXE LIMITED
National Consumer Disputes Redressal Commission · 2015 2 CPR 275
Tribunals and Commissions13 Feb 2015Petition Dismissed
And Ors. Vs Reliance Capital Ltd. And Ors.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 190
Tribunals and Commissions13 Feb 2015Appeal dismissed
USHA DEVI Vs Sudama Fracture Clinic
National Consumer Disputes Redressal Commission · 2015 2 CPR 279
Tribunals and Commissions13 Feb 2015Appeal allowed
MEHRUNNISA Vs LIC OF INDIA
National Consumer Disputes Redressal Commission · 2015 2 CPR 283
Tribunals and Commissions13 Feb 2015Appeal dismissed
UNITECH LIMITED Vs Vivek Prakash
National Consumer Disputes Redressal Commission · 2015 2 CPR 280
Tribunals and Commissions13 Feb 2015
Sudama Fracture Clinic Vs USHA DEVI
National Consumer Disputes Redressal Commission · 2015 2 CPR 285
Tribunals and Commissions12 Feb 2015Petition dismissed
LIC OF INDIA Vs Richard Dsouza
National Consumer Disputes Redressal Commission · 2015 2 CPJ 194
Tribunals and Commissions12 Feb 2015Appeal dismissed
Santa Banta Com Ltd Vs Shreyans Motors Pvt Ltd
National Consumer Disputes Redressal Commission · 2015 2 CPJ 153
Tribunals and Commissions12 Feb 2015
Raj Construction Vs Naila Ashfaque Saudagar
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0136
Tribunals and Commissions12 Feb 2015
Golden Multi Services Ltd Vs Basanti Device
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0135
Tribunals and Commissions12 Feb 2015
KERALA STATE ELECTRICITY BOARD Vs ASSISTANT EXECUTIVE ENGINEER
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0134
Tribunals and Commissions12 Feb 2015
LUCKNOW DEVELOPMENT AUTHORITY Vs ANOOP KUMAR
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0125
Tribunals and Commissions12 Feb 2015Petition dismissed
R Kumar Kwatra Vs HCL INFOSYSTEMS LTD
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0120
Tribunals and Commissions12 Feb 2015
Kavit Ahuja Vs Shipra Estate Ltd
National Consumer Disputes Redressal Commission · 2016 1 CPJ 31
Tribunals and Commissions12 Feb 2015Petition disposed
Postmaster, Head Post Office, Ambikapur , Branch Manager/ Chief Officer Vs Sumita Devi
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0118