Tribunals and Commissions10 Feb 2015Petition allowed
ANITA AGGARWAL Vs DEEPESH KUMAR
National Consumer Disputes Redressal Commission · 2015 2 CPJ 184
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 63 of 68
Tribunals and Commissions10 Feb 2015
ICICI PRUDENTIAL LIFE INSURANCE CO LTD Vs Lalita Jain
National Consumer Disputes Redressal Commission · 2015 2 CPJ 246
Tribunals and Commissions10 Feb 2015Petition dismissed
Raj Krishna Mishra Vs U P Awas Evam Vikas Parishad
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0054
Tribunals and Commissions10 Feb 2015
SYED NIZAM ALI Vs ANITA PRADEEP & ANR.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 125
Tribunals and Commissions10 Feb 2015
SPECTRUM COLOUR LAB Vs KODAK INDIA (P) LTD. & ANR.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 116
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions10 Feb 2015Petition dismissed
N Surendra Rai Vs Aparna Construction Estates Pvt Ltd
National Consumer Disputes Redressal Commission · 2015 2 CPJ 305 : 2015 2 CPR 212
Tribunals and Commissions09 Feb 2015
BENGAL DCL HOUSING DEVELOPMENT CO. LTD Vs SUBHRA DUTTA & ANR
National Consumer Disputes Redressal Commission · 2015 5 AllMR 110
Tribunals and Commissions09 Feb 2015
Jaipur Vidyut Vitaran Nigam Ltd. Vs Mukesh Mali S/o Girraj Mali
National Consumer Disputes Redressal Commission · 2015 6 AllMR 57
Tribunals and Commissions09 Feb 2015
Icici Prudential Life Insurance Company Limited Vs Chittipolu Uma
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0146
Tribunals and Commissions09 Feb 2015
HATMAG MAHAMANDAL VINERS Vs HEMANT
National Consumer Disputes Redressal Commission · 2015 2 CPJ 201
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions09 Feb 2015Petition Allowed
RAJENDRA SINGH Vs Thomas Cook (India) Ltd. And Ors.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 319
Tribunals and Commissions06 Feb 2015
M/S. SPECTRUM MEDICAL INDUSTRIES PVT. LTD. Vs DR. SURESH GUPTA & ANR.
National Consumer Disputes Redressal Commission · 2015 3 CPJ 27
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions06 Feb 2015Petition Allowed
UNITED INDIA INSURANCE CO. LTD. Vs Catelizer (India)
National Consumer Disputes Redressal Commission · 2015 2 CPJ 320
Tribunals and Commissions05 Feb 2015
INDRAJIT DUTTA Vs SAMRIDDHI DEVELOPERS PVT. LTD. & 3 ORS
National Consumer Disputes Redressal Commission · 2015 6 AllMR 4
Tribunals and Commissions05 Feb 2015
Punjab Agriculture University Vs Saveer Biotechlt
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0079
Tribunals and Commissions05 Feb 2015
Dlf Limited And Ors. Vs Abdul Azim And Ors.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 344
Tribunals and Commissions04 Feb 2015
U P Dakpal Ramkola Dist Rict Padrauna Vs Pradhan Dakpal Padrauna
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0052
Tribunals and Commissions04 Feb 2015
STATE BANK OF INDIA Vs ASHOK MANWANI
National Consumer Disputes Redressal Commission · 2015 2 CPJ 350
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions03 Feb 2015Petition dismissed
Vaidyanath Urban Co -Op Bank Ltd Vs Narayan S/O Shnakarao Viragar
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0053
Tribunals and Commissions03 Feb 2015Petition Dismissed
Siddhartha De Sikdar And Ors. Vs Ramesh Chandra Basak And Ors.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 332