Tribunals and Commissions22 Jan 2015
NATH BIO - TECHNOLOGIES LTD. Vs DR. BAJRANGLAL SHRIKISAN MANTRI
National Consumer Disputes Redressal Commission · 2015 2 CPJ 241
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 65 of 68
Tribunals and Commissions20 Jan 2015Petition dismissed
Sarfarjudeen S/O Yasin Khan Vs Branch Manager, New India Assurance Co Ltd
National Consumer Disputes Redressal Commission · 2015 1 CPJ 748
Tribunals and Commissions20 Jan 2015Petition dismissed
Captain Brij Mohan Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0047
Tribunals and Commissions20 Jan 2015
Jitendra D. Sheth Vs Abhinav Engineers
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0046
Tribunals and Commissions20 Jan 2015
Jagdish P Shenai Vs Aditya Builders
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0045
Tribunals and Commissions20 Jan 2015
Manisha W/O Amit Kumar Vs Mehta Motors , Tata Motors Ltd
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0039
Tribunals and Commissions20 Jan 2015
RAJNISH R. KOTHADIA Vs ZAHEER B. WADIA & ORS.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 230
Constitution of India, Article 226, Article 226, Article 226 - Power of High Courts to Issue certain writs - Power of High Courts to Issue certain writs - Power of High Co
Tribunals and Commissions19 Jan 2015
BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs Gurjeet Kaur W/O Sarabjit Singh
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0040
Tribunals and Commissions19 Jan 2015
SYNDICATE BANK Vs S Muniasamy S/O K Santhanam
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0037
Tribunals and Commissions16 Jan 2015Petition allowed
India Posts Department Of Posts Vs Prahalad S/O Madhava Rao
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0078
Tribunals and Commissions16 Jan 2015Petition dismissed
HDFC BANK LTD Vs TARA SINGH
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0057
Tribunals and Commissions16 Jan 2015
Em Pee Motors Ltd Vs Ramesh Kumar Bamal
National Consumer Disputes Redressal Commission · 2015 2 CPJ 32
Tribunals and Commissions16 Jan 2015
RAJAN MEHTA Vs Lake Club Sports Complex
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0036
Tribunals and Commissions14 Jan 2015
Divisional Manager, Oriental Insurance Co Ltd Vs Kamadi Nookaraju S/O Peraiah
National Consumer Disputes Redressal Commission · 2015 2 CPJ 183
Tribunals and Commissions14 Jan 2015
PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED Vs GURJEET SINGH
National Consumer Disputes Redressal Commission · 2015 1 CPJ 489
Tribunals and Commissions14 Jan 2015
Batta Valji Laxman Vs ICICI LOMBARD GENERAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0035
Tribunals and Commissions14 Jan 2015
M/S. MIKIKUKI INTERNATIONAL Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 69
Constitution of India, Article 226, Article 226 - Power of High Courts to Issue certain writs - Power of High Courts to Issue certain writs
Tribunals and Commissions13 Jan 2015
Paulose John Son Of Late T V John Vs Branch Manager, H D F C Bank Limited
National Consumer Disputes Redressal Commission · 2015 1 CPJ 745
Tribunals and Commissions13 Jan 2015
Hemangi Harishchandra Gund Vs Shrinivas Trimbak Joshi
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0028
Tribunals and Commissions13 Jan 2015
Parteek Finance Company Vs JASBIR SINGH
National Consumer Disputes Redressal Commission · 2015 1 CPJ 454