Tribunals and Commissions13 Jan 2015Petition allowed
Suraj Bansi Printers Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2015 1 CPJ 477
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 66 of 68
Tribunals and Commissions13 Jan 2015Petition allowed
Hajari Lal Agarwal Vs Arvind Kumar Shrivastava (Advocate)
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0025
Tribunals and Commissions13 Jan 2015
BIRLA SUN LIFE INSURANCE CO. LTD. Vs Kiran Prafull Bahadure
National Consumer Disputes Redressal Commission · 2015 1 CPJ 473
Tribunals and Commissions13 Jan 2015
HDFC STANDARD LIFE INSURANCE CO. LTD. Vs KRISHNA DEVI & ANR.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 177
Code of Civil Procedure, 1908, Order 22Rule 4 -Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions13 Jan 2015
PAULOSE JOHN & ANR. Vs BRANCE MANAGER, HDFC BANK LTD. & ORS.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 745
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions12 Jan 2015
Jeewan Lal Sharma Vs M/S. Serampore Surgical Nursing Private Limited
National Consumer Disputes Redressal Commission · 2015 1 CPJ 471
Tribunals and Commissions09 Jan 2015
H C L Ltd Vs BUREAU OF INDIAN STANDARDS
National Consumer Disputes Redressal Commission · 2015 1 CPJ 691
Tribunals and Commissions09 Jan 2015
Ajmeri Khatun Vs General Manager National Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2015 1 CPJ 501
Tribunals and Commissions09 Jan 2015
HINDUSTAN MOTORS LIMITED Vs Ashok Narayan Pawar
National Consumer Disputes Redressal Commission · 2015 1 CPJ 457
Tribunals and Commissions09 Jan 2015
ORIENTAL INSURANCE CO. LTD. Vs ISHWAR SINGH
National Consumer Disputes Redressal Commission · 2015 1 CPJ 462
Tribunals and Commissions09 Jan 2015
Surendra B Borkar And Ors. Vs National Co -Op. Development Corp. And Ors.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 480
Tribunals and Commissions08 Jan 2015
MAX NEW YORK LIFE INSURANCE CO. LTD. Vs Sudeep Kumar Chakraborty
National Consumer Disputes Redressal Commission · 2015 1 CPJ 364
Tribunals and Commissions08 Jan 2015
J L Sharma S/O Jai Ram Sharma Vs Krishna Continental Ltd
National Consumer Disputes Redressal Commission · 2015 1 CPJ 468
Tribunals and Commissions08 Jan 2015
PADMAIAH VUPPU Vs T.V. RAVEENDRAN
National Consumer Disputes Redressal Commission · 2015 1 CPJ 444
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions08 Jan 2015Petition Allowed
Taj Pal Singh Wadi Vs Mehnga Singh And Ors.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 487
Tribunals and Commissions07 Jan 2015
Kanpur Vidyut Supply Company Vs Assistant General Manager Vidyut Distribution Khand Noubasta
National Consumer Disputes Redressal Commission · (2015) 01 NCDRC CK 0018
Tribunals and Commissions07 Jan 2015
G. Jayadevappa Vs Manager Syndicate Bank Durgigudi Branch
National Consumer Disputes Redressal Commission · 2015 1 CPJ 314
Tribunals and Commissions07 Jan 2015
P.G. Pai Vs Care Elevators And Engg. Co. Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2015 1 CPJ 662
Tribunals and Commissions07 Jan 2015Petition Dismissed
Tecon Valves Pvt. Ltd. Works And Office Vs NEW INDIA ASSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 490
Tribunals and Commissions06 Jan 2015
SAURASHTRA CHEMICALS LTD Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 1 CPJ 351