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National Consumer Disputes Redressal Commission judgments, 2015

1,345 judgments · page 62 of 68

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Tribunals and Commissions12 Feb 2015Petition disposed

T P H Tours And Travels Vs Sudhakar Gnyaneshwar Khad

National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0117

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Tribunals and Commissions12 Feb 2015

Karnataka Fisheries Development Co Ltd Vs UNITED INDIA INSURANCE CO LTD

National Consumer Disputes Redressal Commission · 2015 2 CPJ 160

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Tribunals and Commissions12 Feb 2015Petition dismissed

UNITED INDIA INSURANCE COMPANY LTD Vs Green Agro Owners Association

National Consumer Disputes Redressal Commission · 2015 2 CPJ 322

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Tribunals and Commissions12 Feb 2015Petition disposed

NATIONAL INSURANCE CO LTD Vs Metal Craft Engineering Pvt Ltd

National Consumer Disputes Redressal Commission · 2015 2 CPR 262

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Tribunals and Commissions12 Feb 2015Petition dismissed

National Seeds Co Ltd Vs Shiv Shankar Venkati Mahajan

National Consumer Disputes Redressal Commission · 2015 2 CPR 258

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Tribunals and Commissions12 Feb 2015

MAHESH CHANDRA AGARWAL Vs Ansal Properties And Infrastructure Limited

National Consumer Disputes Redressal Commission · 2015 2 CPR 253

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Tribunals and Commissions11 Feb 2015Petition disposed

M PARTHASARATHY Vs ITC LTD

National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0122

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Tribunals and Commissions11 Feb 2015Petition dismissed

Kailash Chandrakant Bhalerao Vs I C I C I Lombard General Insurance Company Limited

National Consumer Disputes Redressal Commission · 2015 3 CPJ 128

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Tribunals and Commissions11 Feb 2015

Hazara Begum Vs ORIENTAL INSURANCE CO LTD

National Consumer Disputes Redressal Commission · 2015 2 CPJ 237

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Tribunals and Commissions11 Feb 2015Petitions dismissed

Gorakhpur Development Authority Vs Girja Prasad Rai

National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0059

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Tribunals and Commissions11 Feb 2015Petition dismissed

Vimal Dharmadatta Wankar Vs Gita Dadarao Taksande

National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0058

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Tribunals and Commissions11 Feb 2015Appeal allowed

Su -Kam Power System Limited Vs NEW INDIA ASSURANCE COMPANY LTD

National Consumer Disputes Redressal Commission · 2015 2 CPJ 187

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Tribunals and Commissions11 Feb 2015Appeal allowed

STATE BANK OF INDIA Vs Anurag Textiles

National Consumer Disputes Redressal Commission · 2015 3 CPJ 86

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Tribunals and Commissions11 Feb 2015

M/S. MANGAL ENGG. WORKS Vs ORIENTAL INSURANCE COMPANY LIMITED

National Consumer Disputes Redressal Commission · 2015 3 CPJ 124

Constitution of India, Article 226 - Power of High Courts to Issue certain writs
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Tribunals and Commissions11 Feb 2015

Paramesh, Managing Director Vs SHIVASHANKARAPPA

National Consumer Disputes Redressal Commission · 2015 2 CPR 234

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Tribunals and Commissions11 Feb 2015Petition dismissed

Gruhlaxmi Constructions And Land Developers Vs Suresh Kailash Gupta

National Consumer Disputes Redressal Commission · 2015 2 CPR 238

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Tribunals and Commissions11 Feb 2015Petition dismissed

SHRIRAM TRANSPORT FINANCE COMPANY LIMITED Vs Mohammad Shamshad Khan

National Consumer Disputes Redressal Commission · 2015 0 ACD 376

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Tribunals and Commissions11 Feb 2015Petition dismissed

Vidya R Salunkhe Vs Lahu Padu Gaikwad

National Consumer Disputes Redressal Commission · 2015 2 CPR 243

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Tribunals and Commissions10 Feb 2015

SUPERINTENDENT OF POST OFFICE Vs SANDHYA DAS

National Consumer Disputes Redressal Commission · 2015 3 CPJ 131

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Tribunals and Commissions10 Feb 2015Petition dismissed

Sudhir Kumar Nath Vs SUB POST MASTER

National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0124

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