Tribunals and Commissions23 Feb 2015
NEW INDIA ASSURANCE CO LTD Vs Surendra Kumar Bhilawe
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0092
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 58 of 68
Tribunals and Commissions23 Feb 2015
NATIONAL INSURANCE CO LTD Vs Nand Lal Mali
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0091
Tribunals and Commissions23 Feb 2015Petition allowed
LIC OF INDIA Vs Sarojan Devi
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0090
Tribunals and Commissions23 Feb 2015
Birla Sun Life Insurance Co Ltd Vs Manjeet W/O Late Suraj Bali
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0089
Tribunals and Commissions23 Feb 2015
Tata Aia Life Insurance Company Ltd Vs Alpona Mukhapadhyay
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0088
Tribunals and Commissions23 Feb 2015
NEW INDIA ASSURANCE COMPANY LIMITED Vs Ishu Motwani
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0087
Tribunals and Commissions23 Feb 2015Petition disposed
SOUTH INDIAN BANK LTD Vs Usha Thomos
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0086
Tribunals and Commissions23 Feb 2015Petition disposed
TATA TELESERVICES LTD Vs VIVEK MITTAL
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0085
Tribunals and Commissions23 Feb 2015Petition dismissed
PANKAJ KUMAR Vs Branch Manager, Cholamandalam General Insurance Co Ltd
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0023
Tribunals and Commissions20 Feb 2015Petition dismissed
Vijay H Jaiswal Vs Anuroop Auto Pvt Ltd
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0130
Tribunals and Commissions20 Feb 2015
Sondhi Travels Vs Jaspreet Singh Makkar
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0129
Tribunals and Commissions20 Feb 2015Petition dismissed
JOSE THOMAS Vs Sankaramoorthy Reddiyar
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0128
Tribunals and Commissions20 Feb 2015Petition dismissed
KOTAK MAHINDRA BANK LTD Vs Surinder Kumar Modi
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0127
Tribunals and Commissions20 Feb 2015Petition dismissed
Reliance Life Insurance Company Limited Vs Rekhaben Nareshbhai Rathod
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0126
Tribunals and Commissions20 Feb 2015
Mahesh Jangid Vs CHAIRMAN AND MANAGING DIRECTOR
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0096
Tribunals and Commissions20 Feb 2015Appeal dismissed
Parkmen Polymers Industries Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0095
Tribunals and Commissions20 Feb 2015
Naveen Tiku Vs Today Homes And Infrastructure Pvt Ltd
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0094
Tribunals and Commissions20 Feb 2015
NITA JAIN Vs JAIPUR DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2015 2 CPJ 172
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions19 Feb 2015
JCB INDIA LTD Vs Chandan Traders
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0144
Tribunals and Commissions19 Feb 2015Petition disposed
R S Singh Vs Shailesh Kumar Gupta
National Consumer Disputes Redressal Commission · (2015) 02 NCDRC CK 0140