Tribunals and Commissions16 Mar 2015
RAJNI GUPTA Vs D L F UNIVERSAL LTD
National Consumer Disputes Redressal Commission · 2015 3 CPJ 149
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 52 of 68
Tribunals and Commissions16 Mar 2015
Belgique Fashions Vs INDIAN OVERSEAS BANK
National Consumer Disputes Redressal Commission · 2015 3 CPJ 207
Tribunals and Commissions16 Mar 2015
SABINA BEGUM Vs DR. K.K. SHUKLA
National Consumer Disputes Redressal Commission · 2015 3 CPJ 68
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions16 Mar 2015Petition dismissed
Shivajee Rao Vs Bangalore Mahanagara Palika
National Consumer Disputes Redressal Commission · 2015 2 CPR 128
Tribunals and Commissions16 Mar 2015Petition dismissed
Anand Laxman Naik Vs MANAGER, LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2015 2 CPR 131
Tribunals and Commissions13 Mar 2015
KOTAK MAHINDRA OLD MUTUAL LIFE INSURANCE LTD & ANR Vs ALKESHBHAI SHAH & ANR
National Consumer Disputes Redressal Commission · 2016 1 CPR 293
Tribunals and Commissions13 Mar 2015Petition dismissed
S K Arshad Vs Director, Sahara India Pariwar
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0173
Tribunals and Commissions13 Mar 2015Petition dismissed
Nageshwar Lohra Vs Icici Lombard General Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0172
Tribunals and Commissions13 Mar 2015Petition dismissed
Manjit Singh Bal Vs BHARTI AIRTEL LTD
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0171
Tribunals and Commissions13 Mar 2015Petition Dismissed
Tirumala Garden Flat Owners Welfare Association Vs Tirumala Homes Pvt Ltd
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0158
Tribunals and Commissions13 Mar 2015Petition dismissed
INDIAN MEDICAL ASSOCIATION Vs Vaddadi Raja Chaitanya
National Consumer Disputes Redressal Commission · 2015 3 CPJ 44
Tribunals and Commissions13 Mar 2015
Future Generali Insurance Company Ltd Vs Micron Precision Screw Ltd
National Consumer Disputes Redressal Commission · 2015 3 CPJ 88
Tribunals and Commissions13 Mar 2015Petition dismissed
Aic Of India Ltd Vs Banappagouda
National Consumer Disputes Redressal Commission · 2015 2 CPJ 630
Tribunals and Commissions13 Mar 2015Petition dismissed
AJIT PRASAD JAIN Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2015 2 CPJ 537
Tribunals and Commissions13 Mar 2015Petition allowed
Interglobe Aviation Ltd Vs P N Ganesh
National Consumer Disputes Redressal Commission · 2015 3 CPJ 96
Tribunals and Commissions13 Mar 2015
Shanti Devi Rathi Vs Vijay Nagar Corporation
National Consumer Disputes Redressal Commission · 2015 2 CPJ 533
Tribunals and Commissions13 Mar 2015Petition dismissed
Western Refrigeration Pvt Ltd Vs Anuj Aggarwal
National Consumer Disputes Redressal Commission · (2015) 03 NCDRC CK 0148
Tribunals and Commissions13 Mar 2015
GANGSARJAITU PRIMARY CO-OP. Vs SUKHCHAIN SINGH
National Consumer Disputes Redressal Commission · 2015 3 CPJ 50
Consumer Protection Act, 1986, Section 26 - Dismissal of frivolous or vexatious complaints
Tribunals and Commissions13 Mar 2015
NATIONAL INSURANCE COMPANY LTD. Vs
National Consumer Disputes Redressal Commission · 2015 2 CPJ 541
Code of Criminal Procedure, 1973, Section 161 - Examination of witnesses by policeConsumer Protection Act, 1986, Section 12 - Manner in which complaint shall be made.
Tribunals and Commissions13 Mar 2015
NEW INDIA ASSURANCE CO. LTD. Vs SONIA OVERSEAS PVT. LTD.
National Consumer Disputes Redressal Commission · 2015 2 CPJ 719
Insurance Act, 1938, Section 64UM(3) - Licensing of surveyors and loss assessorsConsumer Protection Act, 1986, Section 19, Section 14 -In