COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2015

1,345 judgments · page 4 of 68

Tribunals and Commissions03 Dec 2015

JABBAR SIDDIQUI Vs THE NEW INDIA ASSURANCE CO. LTD. & ANR.

National Consumer Disputes Redressal Commission · 2016 1 CPJ 275

Consumer Protection Act, 1986, Section 21, Section 21(b) - Jurisdiction of the National Commission - Jurisdiction of the National Commission

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Tribunals and Commissions03 Dec 2015

KRITI INDUSTRIES (INDIA) LTD Vs RAVINDER PARKASH @ PAPPU & ANR

National Consumer Disputes Redressal Commission · 2016 1 CPJ 283 : 2016 1 CPR 301

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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Tribunals and Commissions03 Dec 2015

LIC OF INDIA & ANR Vs SMT. CHAWALI DEVI

National Consumer Disputes Redressal Commission · 2016 1 CPR 311

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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Tribunals and Commissions03 Dec 2015

P & M LOGISTIC CO. PVT. LTD Vs GARHWAL MANDAL NIGAM LTD. & ANR

National Consumer Disputes Redressal Commission · 2016 1 CPJ 433 : 2016 1 CPR 318

Consumer Protection Act, 1986, Section 19 - Appeals

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Tribunals and Commissions03 Dec 2015

M/S. RUTURAJ CONSTRUCTION & ORS Vs 1. PRAKASH RAMCHANDRA KALE R/O VAITARNA

National Consumer Disputes Redressal Commission · 2016 1 CPJ 272 : 2016 1 CPR 306

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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Tribunals and Commissions03 Dec 2015

STATE BANK OF INDIA Vs EID MOHAMMAD KHAN & ORS

National Consumer Disputes Redressal Commission · 2016 1 CPJ 277 : 2016 1 CPR 309

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions03 Dec 2015

M/S. TANEJA DEVELOPERS & INFRASTRUCTURE LTD Vs RAJ KUMARI W/O DHARAM PAL

National Consumer Disputes Redressal Commission · 2016 1 CPR 300

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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Tribunals and Commissions03 Dec 2015

M/S. CADBURY INDIA LTD Vs KANTEPPA & ANR

National Consumer Disputes Redressal Commission · 2016 1 CPJ 436 : 2016 1 CPR 315

Consumer Protection Act, 1986, Section 21 (b) - Jurisdiction of the National CommissionPrevention of Food Adulteration Act, 1954, Section 3, Section 12

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Tribunals and Commissions03 Dec 2015

ICICI BANK LIMITED THROUGH BRANCH MANAGER BEHIND Vs DR. SHYAMALI SARKAR & ANR.

National Consumer Disputes Redressal Commission · 2016 1 CPR 304

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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Tribunals and Commissions03 Dec 2015

JAINANDRA KUMAR Vs BRANCH MANAGER, STATE BANK OF INDIA

National Consumer Disputes Redressal Commission · 2016 1 CPR 314

Consumer Protection Act, 1986, Section 2 (1) (g) - Definitions

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Tribunals and Commissions02 Dec 2015

PURANMAL Vs SHRI RAM GENERAL INSURANCE PVT. LTD.

National Consumer Disputes Redressal Commission · 2016 1 CPJ 280

Insurance Act, 1938, Section 64 - Books to be kept by insurers established outside India

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Tribunals and Commissions02 Dec 2015

HINDUSTAN PETROLEUM CORPORATION LTD. Vs BENU GOPAL BASU & ORS.

National Consumer Disputes Redressal Commission · 2016 1 CPJ 440

Consumer Protection Act, 1986, Section 2(1)(g) - Definitions

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Tribunals and Commissions02 Dec 2015

BIMLESH SAKHUJA Vs ANSL HOUSING & CONSTRUTION

National Consumer Disputes Redressal Commission · 2016 1 CPR 44

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Tribunals and Commissions01 Dec 2015

M/S. TDI INFASTRUCTURE PVT. LTD. Vs RAJESH JAIN

National Consumer Disputes Redressal Commission · 2016 1 CPJ 377

Consumer Protection Act, 1986, Section 2(l)(d) - Definitions

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Tribunals and Commissions01 Dec 2015

M/S. RATNAMALA JEWELLERS Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2016 1 CPJ 257

Indian Penal Code, 1860, Section 379 - Punishment for theft

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Tribunals and Commissions01 Dec 2015

NEW INDIA ASSURANCE CO. LTD. Vs PARSHOTAM KUMAR

National Consumer Disputes Redressal Commission · 2016 1 CPJ 381

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Tribunals and Commissions01 Dec 2015

JASVIRSINGH NAGINDER SINGH GAREWAL Vs CHAIRMAN, NASHIK MERCHANTS CO-OP.

National Consumer Disputes Redressal Commission · 2016 1 CPJ 412

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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Tribunals and Commissions01 Dec 2015

BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. & ANR. Vs YASHODA

National Consumer Disputes Redressal Commission · 2016 1 CPJ 266

Code of Criminal Procedure, 1973, Section 174 - Police to enquire and report on suicide, etc

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Tribunals and Commissions01 Dec 2015

ICICI BANK LIMITED Vs SRINIVASA RAJAN

National Consumer Disputes Redressal Commission · 2016 1 CPR 47

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Tribunals and Commissions01 Dec 2015

NEW INDIA ASSURANCE CO. LTD & ANR Vs HIM DASSI & ANR

National Consumer Disputes Redressal Commission · 2016 1 CPR 46

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